High Courts07 Sept 1995
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 265
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,435 of 4,611
High Courts07 Sept 1995
The Punjab State Cooperative Milk Producers Federation Limited (Milkfed) Vs M.M. Munjal
Punjab And Haryana At Chandigarh · (1996) 112 PLR 181
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts07 Sept 1995Dismissed
Nachhatar Singh Saggu and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 674
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 25(3)
High Courts07 Sept 1995
Mann Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 ACC 519 : (1996) 1 RCR(Criminal) 437
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts07 Sept 1995Allowed
Tarlok Chander Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 529
Constitution of India, 1950 — Article 309
High Courts06 Sept 1995Allowed
Surain Singh and Others Vs Khiwan Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 138 : (1995) 111 PLR 662
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts06 Sept 1995
Satish Nath Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) ACJ 521 : (1996) 112 PLR 159
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Sept 1995Dismissed
Gurjit Singh Vs Bant Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 315 : (1996) 113 PLR 149
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 16
High Courts06 Sept 1995Dismissed
Bhagwan Singh and Others Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 678
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 42
High Courts06 Sept 1995Dismissed
Rajbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 112 PLR 510
Haryana Panchayati Raj Election Rules, 1994 — Rule 10(4)
High Courts06 Sept 1995Dismissed
Usha Textiles Vs Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 74 FLR 2035 : (1998) 3 LLJ 625
High Courts06 Sept 1995
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 681
High Courts06 Sept 1995
Jai Chemicals Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 412
High Courts06 Sept 1995
Roop Chand & Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 401
High Courts06 Sept 1995
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 425 : (1996) 1 RCR(Criminal) 261
High Courts06 Sept 1995
Puja Roller Flour Mills (Pvt.) Ltd. Vs Smt. Satya Bala Jain and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 528 : (1996) 112 PLR 64
Motor Vehicles Act, 1988 — Section 147
High Courts06 Sept 1995Allowed
Baldev Singh alias Baldeva Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1551 : (1996) 1 RCR(Criminal) 124
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts06 Sept 1995
Indian Oil Corporation Ltd. Vs Mohan Lal Jain
Punjab And Haryana At Chandigarh · (1995) 111 PLR 499
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 36
High Courts05 Sept 1995Dismissed
Bhup Singh Vs Ram Kanwar
Punjab And Haryana At Chandigarh · (1995) 09 P&H CK 0117
High Courts05 Sept 1995Allowed
Harinder Singh Asi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 540
Punjab Police Rules, 1934 — Rule 9.18(2)