High Courts30 Oct 1996
Hindustan Pulverising Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 296 : (1997) 2 RCR(Criminal) 116
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,350 of 4,612
High Courts30 Oct 1996
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 577 : (1997) 1 RCR(Criminal) 649
High Courts29 Oct 1996
Ram Deep Alloy Steels (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 605 : (1997) 2 RCR(Civil) 463
Constitution of India, 1950 — Article 226Punjab Industrial Policy and Incentive Code, 1996 — Rule 4.4(12), 4.4(6)
High Courts29 Oct 1996
Chhinda alias Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 659
High Courts29 Oct 1996
Punjab State Vs Guria Bus Service Pvt.Ltd.
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0059
High Courts29 Oct 1996
Ranjit Singh Vs Beant Singh and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 376 : (1997) ACJ 759 : (1997) 115 PLR 353 : (1997) 2 RCR(Criminal) 137
High Courts29 Oct 1996
Vikram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 492
High Courts29 Oct 1996
Shri Vipin Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 165 : (1997) 2 RCR(Civil) 250
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 8
High Courts28 Oct 1996Dismissed
Ashok Kumar and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 531 : (1997) 1 RCR(Civil) 717
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1)
High Courts28 Oct 1996Dismissed
Ashok Kumar Rajesh Kumar Vs Manmohan Singh, Proprietor and Sachadeva Enterprises
Punjab And Haryana At Chandigarh · (1997) CriLJ 3273 : (1997) 1 RCR(Criminal) 109 : (1997) 1 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 132, 138, 5Penal Code, 1860 (IPC) — Section 420
High Courts28 Oct 1996Dismissed
National Insurance Co. Ltd. Vs Smt. Santro Devi and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 211 : (1997) ACJ 111 : (1996) 114 PLR 667
Motor Vehicles Act, 1988 — Section 149(2), 15
High Courts28 Oct 1996
Punjab State and Another Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1997) 115 PLR 461
High Courts18 Oct 1996
Bentex Electricals Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 408
High Courts18 Oct 1996Allowed
Raj Pal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 433
Constitution of India, 1950 — Article 14, 16
High Courts18 Oct 1996Dismissed
Smt. Raj Vs Dalbir Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 790
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Oct 1996
INCOME TAX OFFICER Vs MIDDLEX ENGINEERING CO. (P) LTD. and Others
Punjab And Haryana At Chandigarh · (1997) 142 CTR 545
Income Tax Act, 1961 — Section 276B
High Courts18 Oct 1996
Income Tax Officer Vs Middlex Engineering Co. (P.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 224 ITR 50
Income Tax Act, 1961 — Section 292A
High Courts18 Oct 1996Dismissed
Haryana Warehousing Corporation Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 99
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 Oct 1996
Life Insurance Corporation of India Vs Sukhbir Singh Chahal
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 752
High Courts18 Oct 1996
Jagan Nath Vs Hari Sharn Sharma
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 714