High Courts14 Oct 1996Dismissed
The State of Punjab and Others Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1997) 115 PLR 446
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,352 of 4,612
High Courts14 Oct 1996Dismissed
Karnataka Vidyut Karkhana Ltd. and Others Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 498 : (1997) 1 ILR (P&H) 354 : (1997) 115 PLR 433 : (1996) 1 RCR(Civil) 429
Arbitration Act, 1940 — Section 33, 39, 4, 5Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Oct 1996
Joginder Singh Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 205 : (1997) 2 RCR(Civil) 358
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 17(1), 49
High Courts14 Oct 1996
Anoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 656
High Courts14 Oct 1996
Balwant Singh Vs State of Punjab through Insecticide Inspector, Jalalabad, District Ferozepore
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 303 : (1997) 2 RCR(Criminal) 245
High Courts14 Oct 1996
Rakesh and another Vs Iqbal Masih and another
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 246
High Courts14 Oct 1996
Jai Shri Agro Industries (P) Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 88
High Courts14 Oct 1996
State of Haryana Vs Shyam Lal
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 114 : (1996) 3 RCR(Criminal) 832
High Courts14 Oct 1996
Mani Ram Vs State of Haryana through the Director General of Prisons
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 197
High Courts14 Oct 1996
Social Welfare, Associate and Another Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 171
Constitution of India, 1950 — Article 21
High Courts14 Oct 1996
Saroj Prabha Sharma Vs General Public
Punjab And Haryana At Chandigarh · (1997) 116 PLR 406 : (1997) 1 RCR(Civil) 320
Succession Act, 1925 — Section 276
High Courts12 Oct 1996
Ranjit Singh Vs Beant Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 181
High Courts11 Oct 1996
COMMISSIONER OF INCOME TAX Vs K. B. RICE, OIL and GENERAL MILLS.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 637
Income Tax Act, 1961 — Section 256(2)
High Courts11 Oct 1996Allowed
New Moga Goods Carriers Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 385
High Courts11 Oct 1996Dismissed
Ram Lal and Others Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 695
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts11 Oct 1996
Busching Schmitz Private Limited and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 180 : (1997) 115 PLR 183 : (1997) 1 RCR(Civil) 558
Land Acquisition Act, 1894 — Section 4
High Courts11 Oct 1996Dismissed
Gurcharan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 239
Constitution of India, 1950 — Article 14, 142, 16, 226
High Courts10 Oct 1996
COMMISSIONER OF INCOME TAX Vs HAZARI MAL KUTHIALA and CO.
Punjab And Haryana At Chandigarh · (1997) 140 CTR 139
High Courts10 Oct 1996Allowed
Sarvshri R.P. Mayor etc. Vs The Municipal Corporation of Jullundur and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 570 : (1997) 2 RCR(Civil) 459
Punjab Municipal Act, 1911 — Section 3(1)
High Courts10 Oct 1996
Commissioner of Income Tax Vs Hazari Mal Kuthiala and Co.
Punjab And Haryana At Chandigarh · (1997) 226 ITR 424 : (1997) 93 TAXMAN 693