High Courts17 Oct 1996
Ram Singh Vs The Financial Commissioner and Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 566 : (1997) 2 RCR(Civil) 546
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,351 of 4,612
High Courts17 Oct 1996
S.K.Kapur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 124
High Courts17 Oct 1996
National Insurance Company Ltd. Vs Santro Devi
Punjab And Haryana At Chandigarh · (1996) 3 PLR 667 : (1997) 2 RCR(Civil) 337
High Courts17 Oct 1996Dismissed
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 ALT(Cri) 13 : (1997) 1 DMC 603 : (1997) 1 RCR(Criminal) 794
Evidence Act, 1872 — Section 113B, 9Penal Code, 1860 (IPC) — Section 304B, 305B, 498A
High Courts17 Oct 1996Dismissed
Punjab Agro Industries Corporation Limited Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 1 LLJ 1079
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts17 Oct 1996Dismissed
Thapar Builders Pvt. Ltd. and Another Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 170 : (1997) 2 RCR(Civil) 719
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts17 Oct 1996Dismissed
Prem Kumari Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts16 Oct 1996
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 567
High Courts16 Oct 1996
Kartar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 195
High Courts16 Oct 1996
Jagjit Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 252
High Courts16 Oct 1996
Janta Kalyan Samiti, Rewari Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 3 LLR 21 : (1997) 2 RCR(Civil) 23
High Courts15 Oct 1996
R.D. Sharma Vs The Punjab Housing Development Board and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 69 : (1997) 1 RCR(Civil) 132
Constitution of India, 1950 — Article 14, 16, 226
High Courts15 Oct 1996Dismissed
Kulwant Kaur Vs Senior Supdt. of Police
Punjab And Haryana At Chandigarh · (1997) 1 DMC 690
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97Penal Code, 1860 (IPC) — Section 304B, 34
High Courts15 Oct 1996Allowed
Miss Anshul Kakkar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 93
High Courts15 Oct 1996Allowed
Haryana State Electricity Board and Another Vs Kasturi Devi (Smt.) and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1131 : (1998) 3 LLJ 994 : (1997) 115 PLR 169
General Clauses Act, 1897 — Section 6Workmens Compensation Act, 1923 — Section 4
High Courts15 Oct 1996
Jai Pal Vs Narain Singh
Punjab And Haryana At Chandigarh · (1997) 1 Crimes 525 : (1997) 1 RCR(Criminal) 469
High Courts15 Oct 1996
Hoshiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 689
High Courts15 Oct 1996Dismissed
Prem Singh and Another Vs The Joint Director of Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 563 : (1997) 2 RCR(Civil) 302
Limitation Act, 1963 — Section 5Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts15 Oct 1996
Harinderpal Singh and Another Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 447 : (1997) 3 RCR(Civil) 431
Land Acquisition Act, 1894 — Section 21
High Courts14 Oct 1996
Social Welfare Association Vs Haryana Urban Development Authority, Panchkula
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 209 : (1997) 1 PLR 171 : (1997) 2 RCR(Civil) 163