High Courts04 Nov 1996
Simer Kaur Vs Sucha Singh and another
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 588
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,349 of 4,612
High Courts04 Nov 1996
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 5
High Courts04 Nov 1996
Sanjeev Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 305 : (1997) 1 PLR 143 : (1997) 2 RCR(Civil) 183 : (1997) 1 RCR(Civil) 262
High Courts02 Nov 1996
Punjab Singh Vs Financial Commissioner, Haryana, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 ICC 797 : (1997) 1 PLJ 339 : (1997) 1 PLR 841 : (1997) 2 RCR(Civil) 589
High Courts01 Nov 1996
Kapoor Singh Vs Punjab Agricultural Marketing Board, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 LLR 85 : (1997) 2 RCR(Civil) 195 : (1997) 2 RCR(Criminal) 233
High Courts01 Nov 1996Allowed
Dr. Manmohan Singh Khanna Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 116 PLR 507 : (1997) 2 RCR(Civil) 566
Constitution of India, 1950 — Article 226
High Courts01 Nov 1996
Ram Edu.Society(Regd.) Amritsar Vs S.S.Khara, Exec.Magistrate
Punjab And Haryana At Chandigarh · (1996) 11 P&H CK 0054
High Courts01 Nov 1996
Paro Devi alias Parvati Vs Teja Singh
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 199
High Courts31 Oct 1996
Nasib Kaur and Others Vs Tarsem Singh and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 564 : (1997) ACJ 1127 : (1997) 115 PLR 166
Motor Vehicles Act, 1939 — Section 110A, 110C
High Courts31 Oct 1996
Angoori Devi Vs Ishwar Chand and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 113 : (1997) ACJ 706 : (1997) 115 PLR 128 : (1997) 2 RCR(Civil) 194
Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 1996
Commissioner of Income Tax Vs Escorts Employees Ancillaries Ltd.
Punjab And Haryana At Chandigarh · (1997) 224 ITR 28
Income Tax Act, 1961 — Section 256(2), 37(1)Income Tax Rules, 1962 — Rule 6B
High Courts31 Oct 1996
Paramjit Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 586 : (1997) 1 RCR(Criminal) 162
High Courts31 Oct 1996
Sukhwinder Kaur and Others Vs Amir Singh and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 774 : (1997) 115 PLR 127 : (1997) 2 RCR(Civil) 194
Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 1996Dismissed
Nasib Singh Ex. Subedar Major (Hony. Lt) Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1997) 115 PLR 658 : (1997) 2 RCR(Civil) 269
Constitution of India, 1950 — Article 20(2)
High Courts31 Oct 1996
COMMISSIONER OF Income Tax Vs JASWANT RAI.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 49 : (1997) 2 ILR (P&H) 351
Income Tax Act, 1961 — Section 256(2)
High Courts31 Oct 1996
Dano Bai and Others Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 395 : (1997) ACJ 864 : (1997) 1 CivCC 558 : (1997) 115 PLR 414 : (1997) 1 RCR(Civil) 695
Constitution of India, 1950 — Article 12
High Courts31 Oct 1996
Shanti Devi and Others Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 155 : (1997) 3 RCR(Civil) 20
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Punjab Waqf Act, 1995 — Section 22
High Courts30 Oct 1996
H.K.L. Vijan Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 2 LLR 583 : (1997) 2 LLR 474 : (1997) 1 PLJ 34 : (1997) 1 PLR 111 : (1997) 1 RCR(Civil) 526
High Courts30 Oct 1996Dismissed
Jaspal Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 89
Constitution of India, 1950 — Article 14, 16, 16(1)Punjab Recruitment of Sportsmen Rules, 1988 — Rule 2
High Courts30 Oct 1996Dismissed
Shri H.K.L. Vijan, Manager, Tarun Model School Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 111
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8APublic Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1)