High Courts18 Nov 1996
Commissioner of Income Tax Vs Bhandari Hosiery Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 226 ITR 956
Income Tax Act, 1961 — Section 256(2), 35B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,347 of 4,612
High Courts18 Nov 1996
Commissioner of Income Tax Vs Ajay Textiles
Punjab And Haryana At Chandigarh · (1997) 224 ITR 98
Income Tax Act, 1961 — Section 271(1)
High Courts18 Nov 1996Allowed
Employees' State Insurance Corporation and Another Vs Enkay (India) Rubber Co. (P) Ltd.
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 172 : (1997) 115 PLR 583
Employees State Insurance Act, 1948 — Section 1(5), 2(9), 75
High Courts18 Nov 1996
COMMISSIONER OF INCOME TAX Vs GURSHER SINGH and Another
Punjab And Haryana At Chandigarh · (1998) 147 CTR 232
Income Tax Act, 1961 — Section 269H
High Courts08 Nov 1996Allowed
Rawat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 55 : (1997) 2 RCR(Civil) 271
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B, 2
High Courts08 Nov 1996Allowed
Kashmir Singh Vs Central Govt. and Others
Punjab And Haryana At Chandigarh · (1997) 70 ECR 266 : (1997) 1 RCR(Criminal) 800
High Courts08 Nov 1996
Rattan Chand Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 108
Penal Code, 1860 (IPC) — Section 147, 149
High Courts08 Nov 1996
Anil Nayar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 752
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts08 Nov 1996Allowed
Nanak Chand, Inspector Cooperative Societies Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 498 : (1997) 2 RCR(Civil) 408
Punjab Co-operative Societies Act, 1961 — Section 55
High Courts08 Nov 1996Allowed
Sher Singh Vs Rajwinder Kaur
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 273 : (1997) 1 DMC 658 : (1997) 1 RCR(Criminal) 317
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(2)Hindu Marriage (Amendment) Act, 1956 — Section 9
High Courts08 Nov 1996
Lakhwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 11 P&H CK 0051
High Courts07 Nov 1996Allowed
R.S. Builders (India) Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 67 : (1997) 2 RCR(Civil) 504
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 13Haryana Urban Development Authority Act, 1977 — Section 15(2)
High Courts07 Nov 1996
Commissioner of Income Tax Vs Pure Drinks (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 228 ITR 535 : (1997) 94 TAXMAN 22
Income Tax Act, 1961 — Section 147, 148, 2(47), 256, 28
High Courts07 Nov 1996Allowed
Bachan Singh Vs The Joint Development Commissioner (Integrated Rural Development)
Punjab And Haryana At Chandigarh · (1997) 115 PLR 486 : (1997) 2 RCR(Civil) 445
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts07 Nov 1996Dismissed
Gurbir Kaur and Another Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 65
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 15(5)Transfer of Property Act, 1882 — Section 106
High Courts07 Nov 1996Allowed
Gurmukh Singh and Another Vs The Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 482 : (1997) 2 RCR(Civil) 443
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7
High Courts07 Nov 1996Dismissed
Daljit Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 553 : (1997) 1 RCR(Civil) 702
Constitution of India, 1950 — Article 226
High Courts07 Nov 1996Allowed
Jagan Nath and Others Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 222 : (1997) 116 PLR 519 : (1997) 2 RCR(Civil) 514
Limitation Act, 1963 — Article 56
High Courts06 Nov 1996
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 275
High Courts06 Nov 1996
Murli Dhar Mehta Vs Yash Paul
Punjab And Haryana At Chandigarh · (1998) 2 LLR 418 : (1997) 2 PLJ 184 : (1998) 2 RCR(Civil) 401