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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,345 of 4,612

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High Courts26 Nov 1996Allowed

Subhash Chander Gupta Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1997) 57 ECC 206 : (1997) 2 RCR(Criminal) 273

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
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High Courts26 Nov 1996

Prag Kaur and Others Vs Devi Dutt and Others

Punjab And Haryana At Chandigarh · (1998) 1 ACC 313 : (1997) 2 RCR(Civil) 266

Motor Vehicles Act, 1939 — Section 110
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High Courts26 Nov 1996Allowed

Smt. Pritam Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 556 : (1997) 2 RCR(Civil) 457

Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 6(4)
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High Courts26 Nov 1996

COMMISSIONER OF INCOME TAX Vs JAWIT INDUSTRIAL CORPORATION

Punjab And Haryana At Chandigarh · (1998) 149 CTR 360

Income Tax Act, 1961 — Section 256(1)
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High Courts26 Nov 1996

Baldev Singh Vs Nasir Singh

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 265

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High Courts26 Nov 1996

Jagdish Chandar Dhawan Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 3 ICC 792 : (1997) 1 PLJ 482 : (1997) 2 RCR(Civil) 562

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High Courts26 Nov 1996Dismissed

Smt. Prag Kaur and Others Vs Devi Dutt and Others

Punjab And Haryana At Chandigarh · (1997) ACJ 867 : (1997) 115 PLR 416

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110E
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High Courts26 Nov 1996

Mangat Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 ICC 905 : (1997) 4 LLR 225 : (1997) 2 PLJ 672 : (1997) 3 RCR(Civil) 588

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High Courts22 Nov 1996

COMMISSIONER OF Income Tax Vs NUCHEM PLASTICS LTD.

Punjab And Haryana At Chandigarh · (1998) 144 CTR 575

Income Tax Act, 1961 — Section 256(2)
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High Courts22 Nov 1996Dismissed

Taj Mohammad and Others Vs Alyas and Others

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 285 : (1997) 116 PLR 657 : (1997) 2 RCR(Civil) 327

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High Courts22 Nov 1996Dismissed

Panjab Singh Vs The Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 841

Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 116, 118
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High Courts22 Nov 1996

Jagjiwan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 105

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High Courts22 Nov 1996

Jambar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 38

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High Courts22 Nov 1996

Gurmel Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 558

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High Courts22 Nov 1996Allowed

Hazura Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 115 PLR 515 : (1996) 1 RCR(Civil) 443

Land Acquisition Act, 1898 — Section 18, 20
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High Courts22 Nov 1996Dismissed

Hari Paul Sehgal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 115 PLR 533

Constitution of India, 1950 — Article 226
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High Courts22 Nov 1996Allowed

Baldev Singh Vs Secretary, P.S.E.B. and Another

Punjab And Haryana At Chandigarh · (1997) ACJ 788 : (1998) 3 LLJ 1283 : (1997) 115 PLR 181

Workmens Compensation Act, 1923 — Section 4A(3), 5
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High Courts21 Nov 1996

Pritpal Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1997) 116 PLR 179 : (1997) 2 RCR(Civil) 411

Land Acquisition Act, 1984 — Section 23
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High Courts21 Nov 1996

Ravinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 555

Penal Code, 1860 (IPC) — Section 307, 337, 452
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High Courts21 Nov 1996

State of Punjab Vs Tara Singh

Punjab And Haryana At Chandigarh · (1996) 11 P&H CK 0081

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