High Courts21 Nov 1996
Darbara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 717
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,346 of 4,612
High Courts21 Nov 1996
Binder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 333 : (1997) 1 RCR(Criminal) 186
High Courts21 Nov 1996
Smt. Chandro Devi @ Chandervati and Others Vs Rajasthan State Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 572 : (1997) ACJ 667 : (1997) 115 PLR 652 : (1997) 2 RCR(Civil) 375
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts21 Nov 1996
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 ICC 647 : (1997) 1 PLJ 283 : (1997) 3 RCR(Civil) 507
High Courts20 Nov 1996Allowed
The Haryana State Cooperative Land Development Banks Employees Union Vs The Haryana State Cooperative Land Development Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 825
Payment of Bonus Act, 1965 — Section 3
High Courts20 Nov 1996
Ram Dhari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 631 : (1997) 2 RCR(Criminal) 275
High Courts20 Nov 1996
Gurpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 424
High Courts20 Nov 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 461
High Courts19 Nov 1996Allowed
State of Haryana Vs Dr. Prem Singh Mann
Punjab And Haryana At Chandigarh · (1996) 114 PLR 799
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 3Specific Relief Act, 1963 — Section 41
High Courts19 Nov 1996Dismissed
Nand Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 630 : (1997) 2 RCR(Civil) 160
Punjab Gram Panchayat Election Rules, 1960 — Rule 14A
High Courts19 Nov 1996
Om Parkash Gabbar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2974 : (1997) 1 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Penal Code, 1860 (IPC) — Section 148, 149, 166, 323, 325
High Courts19 Nov 1996Dismissed
Narula Enterprises Vs Employees' State Insurance Corpn.
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 171 : (1998) 2 LLJ 931 : (1997) 115 PLR 518
Employees State Insurance (General) Regulations, 1950 — Regulation 10BEmployees State Insurance Act, 1948 — Section 39, 40
High Courts19 Nov 1996
Jagdish Rai Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 636
High Courts19 Nov 1996
Lachhman Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 739
High Courts19 Nov 1996
State of Punjab Vs Balbir Kaur
Punjab And Haryana At Chandigarh · (1996) 117 PLR 795
Limitation Act, 1963 — Article 113
High Courts19 Nov 1996
The Jind Central Cooperative Bank Limited Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 820
High Courts19 Nov 1996Dismissed
Ram Saran Das Kishori Lal Charitable Trust Hospital Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (1997) 116 PLR 510 : (1997) 1 RCR(Civil) 718
Constitution of India, 1950 — Article 226Punjab Municipal Corporation Act, 1976 — Section 146, 147
High Courts18 Nov 1996
Ashok Kumar Juneja Vs Shanti Devi
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 491
High Courts18 Nov 1996
Commissioner of Income Tax Vs Gursher Singh and Another
Punjab And Haryana At Chandigarh · (1997) 225 ITR 725
Income Tax Act, 1961 — Section 269C, 269D
High Courts18 Nov 1996
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 708 : (1997) 1 RCR(Criminal) 185