High Courts06 Nov 1996
Commissioner of Income Tax Vs Lal Chand Tirath Ram
Punjab And Haryana At Chandigarh · (1997) 140 CTR 583 : (1997) 225 ITR 675
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,348 of 4,612
High Courts06 Nov 1996
Principal, St. Joseph's Boys School Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 165
High Courts06 Nov 1996Allowed
Jhujhar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 421 : (1997) 1 RCR(Civil) 685
Constitution of India, 1950 — Article 226
High Courts06 Nov 1996
COMMISSIONER OF INCOME TAX Vs BRAR LION TOOLS PVT. LTD.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 540
Income Tax Act, 1961 — Section 256(2)
High Courts05 Nov 1996
COMMISSIONER OF INCOME TAX Vs SHRI RAM NARAIN GOEL.
Punjab And Haryana At Chandigarh · (1996) 11 P&H CK 0110
High Courts05 Nov 1996Dismissed
Mohinder Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 704 : (1997) 2 RCR(Civil) 593
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts05 Nov 1996
COMMISSIONER OF INCOME TAX Vs CINE PAYAL.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 78
Income Tax Act, 1961 — Section 256(2)
High Courts05 Nov 1996
Tilak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 350
High Courts05 Nov 1996
Sohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 783
High Courts05 Nov 1996
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 425
High Courts05 Nov 1996
Charan Singh Vs Punjab University Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 278 : (1997) 115 PLR 701 : (1997) 1 RCR(Civil) 514
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Punjab University Calendar Regulations — Regulation 3.1, 3.3
High Courts05 Nov 1996
Commissioner of Income Tax Vs Ram Narain Goel
Punjab And Haryana At Chandigarh · (1997) 140 CTR 148 : (1997) 224 ITR 180 : (1997) 92 TAXMAN 259
Income Tax Act, 1961 — Section 256(2)
High Courts05 Nov 1996
Balbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 305 : (1997) 1 RCR(Criminal) 116
High Courts05 Nov 1996Dismissed
Badlu Ram Vs Ram Niwas and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 477 : (1997) 2 RCR(Civil) 439
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts05 Nov 1996Allowed
Karnail Singh @ Bagiarh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 70 ECR 271
High Courts05 Nov 1996
COMMISSIONER OF INCOME TAX Vs DOSHI RICE MILLS.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 504
Income Tax Act, 1961 — Section 256(2)
High Courts05 Nov 1996
COMMISSIONER OF INCOME TAX Vs VED PARKASH NARESH KUMAR.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 79
Income Tax Act, 1961 — Section 256(2)
High Courts04 Nov 1996
Sanjeev Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 143
Constitution of India, 1950 — Article 226
High Courts04 Nov 1996Dismissed
Gram Panchayat Vs The Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 600 : (1997) 2 RCR(Civil) 451
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts04 Nov 1996Dismissed
Jogi Industries Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 579
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 4