High Courts29 Nov 1996Allowed
Abnash Chander and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 619 : (1997) 2 RCR(Civil) 466
Punjab Land Reforms Act, 1972 — Section 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,344 of 4,612
High Courts29 Nov 1996
Gursewak Singh Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 115 PLR 418
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Nov 1996Dismissed
Joginder Singh and Others Vs Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 116
High Courts28 Nov 1996
Hukam Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 406
Criminal Procedure Code, 1973 (CrPC) — Section 301, 401
High Courts28 Nov 1996Dismissed
Ved Parkash Vs Gopal Bansal
Punjab And Haryana At Chandigarh · (1997) 115 PLR 408 : (1997) 2 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts28 Nov 1996Allowed
Smt. Parmilesh Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 88 : (1997) 115 PLR 178 : (1996) 1 RCR(Civil) 486
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13
High Courts28 Nov 1996Allowed
Parmilesh Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1997) 1 DMC 410
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 9
High Courts28 Nov 1996
Commissioner of Income Tax Vs Haripal Singh
Punjab And Haryana At Chandigarh · (1997) 224 ITR 147
Income Tax Act, 1961 — Section 269D, 269D(1)
High Courts28 Nov 1996
Commissioner of Income Tax Vs Bedi Karyana Store
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 425 : (1999) 235 ITR 351
Income Tax Act, 1961 — Section 133A, 143(1), 256, 271(1), 273A
High Courts28 Nov 1996Dismissed
Basant Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 698
Land Acquisition Act, 1894 — Section 11
High Courts28 Nov 1996Allowed
Mandir Darbari Lal Ji Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 827 : (1997) 2 RCR(Civil) 84
Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts27 Nov 1996Dismissed
Mohan Lal Mongia Vs F.C.I. and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 103
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 148, 149, 188, 341
High Courts27 Nov 1996
Commissioner of Income Tax Vs Subhash Vohra, Kuljit Vohra, Smt. Sumitra Devi and Pramod Kumar Kaushik
Punjab And Haryana At Chandigarh · (1997) 225 ITR 727
High Courts27 Nov 1996
Santokh Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 374 : (1997) 1 RCR(Criminal) 696
High Courts27 Nov 1996
Charanjit Singh Vs Gurtej Singh
Punjab And Haryana At Chandigarh · (1997) 2 LLR 403 : (1997) 2 RCR(Civil) 636
High Courts27 Nov 1996
COMMISSIONER OF INCOME TAX Vs SUBASH VOHRA.
Punjab And Haryana At Chandigarh · (1997) 140 CTR 243
High Courts27 Nov 1996Allowed
State of Punjab Vs Sh. Kali Dass and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 589
High Courts27 Nov 1996Dismissed
Jalaur Singh Vs Shromani Gurdawara Prabandhak Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 72 : (1997) 2 RCR(Civil) 554
Constitution of India, 1950 — Article 14, 16Sikh Gurdwaras Act, 1925 — Section 3, 4, 5, 5(1)
High Courts27 Nov 1996
Dayal Singh Vs Secretary to Government, Punjab, Revenue Department
Punjab And Haryana At Chandigarh · (1997) 2 LLR 536 : (1997) 1 PLJ 365 : (1997) 2 RCR(Civil) 263
High Courts26 Nov 1996
COMMISSIONER OF INCOME TAX Vs MEHTA CUT PIECE CLOTH HOUSE
Punjab And Haryana At Chandigarh · (1998) 148 CTR 351 : (1997) 94 TAXMAN 20
Income Tax Act, 1961 — Section 143(3)