High Courts12 Dec 1996
Mamta Devi and Another Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 702 : (1997) 115 PLR 846 : (1997) 2 RCR(Civil) 592
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,342 of 4,612
High Courts11 Dec 1996Allowed
Gram Panchayat Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 550 : (1997) 2 RCR(Civil) 541
High Courts11 Dec 1996Allowed
State of Punjab Vs Baru Ram
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 833 : (1997) 115 PLR 680
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Dec 1996
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 418
High Courts11 Dec 1996
Karam Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 270
High Courts11 Dec 1996Allowed
Ranbir Singh Ram Gopal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 125 STC 326
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 26, 39, 40, 41, 64Haryana General Sales Tax Rules, 1975 — Rule 39A
High Courts11 Dec 1996Dismissed
Good Year India Limited and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 252
Constitution of India, 1950 — Article 301Haryana General Sales Tax Act, 1973 — Section 31, 31(1), 32, 9
High Courts10 Dec 1996
I.D.Kaushik, HCS, S.D.O.(C) Vs Gajraj Singh
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 729
High Courts10 Dec 1996
Krishan Kumar Vs Haryana State Federation of Consumers Co-op. Wholesale Stores Ltd. (CONFED) and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 667 : (1998) 118 PLR 831
Constitution of India, 1950 — Article 14
High Courts10 Dec 1996Dismissed
Ram Kumar Gupta Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 668 : (1997) 2 RCR(Civil) 379
High Courts10 Dec 1996Dismissed
Gurmail Singh and Others Vs Jit Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 675
Limitation Act, 1963 — Article 58
High Courts09 Dec 1996
Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 509
High Courts09 Dec 1996
M.N.Murli Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 107
High Courts08 Dec 1996
Rattan Chand Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 1 CCC 206 : (1997) 1 CivCC 206 : (1997) 4 Crimes 399 : (1997) 1 PLR 331 : (1997) 2 RCR(Civil) 422
High Courts05 Dec 1996Dismissed
Hindustan Chemicals Industries Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 794 : (1997) 2 RCR(Criminal) 192
Insecticides Act, 1968 — Section 33
High Courts05 Dec 1996Dismissed
Amir Chand Sethi and Sons Vs Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 608
Punjab General Sales Tax Act, 1948 — Section 10(7)
High Courts05 Dec 1996
Avtar Singh Walia Vs Chandigarh Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 42
High Courts05 Dec 1996
Amit Gupta Vs Rajesh Ranka
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 795 : (1997) 2 RCR(Criminal) 334
High Courts05 Dec 1996
Court of its own Motion Vs Virender More
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 81
High Courts05 Dec 1996
Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 Crimes 587 : (1997) 1 RCR(Criminal) 610