High Courts19 Dec 1996Allowed
The Executive Engineer 'DS' Division, Punjab State Electricity Board Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 115 PLR 528
Industrial Disputes Act, 1947 — Section 10, 33C(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,340 of 4,612
High Courts19 Dec 1996
Matu Ram (Dead) through his LRs and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 108
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 408
High Courts19 Dec 1996Dismissed
Ashok Kumar Vs Rajni and Others
Punjab And Haryana At Chandigarh · (1996) 12 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Dec 1996
Jit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 LLR 403 : (1997) 4 RCR(Civil) 426
High Courts18 Dec 1996
Gurinder Singh Sodhi Vs Ramesh Kumari and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 23 : (1997) 116 PLR 682 : (1997) 3 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts18 Dec 1996Dismissed
Manmohan Mehta and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 195
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Dec 1996
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 457
High Courts18 Dec 1996
Deva Singh (Died) through his LRs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 224 : (1997) 3 RCR(Civil) 24
High Courts18 Dec 1996
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 420 : (1997) 2 RCR(Criminal) 19
High Courts18 Dec 1996
Doon Convent Public School Vs Kamlesh Sharma
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 227
High Courts18 Dec 1996Dismissed
The Chandigarh Vayu Bharti Cooperative House Building Society and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 244 : (1997) 3 RCR(Civil) 345
Constitution of India, 1950 — Article 14
High Courts18 Dec 1996Dismissed
Hindustan Lever Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 61
Punjab General Sales Tax Act, 1948 — Section 14B(7)
High Courts18 Dec 1996
Ashok Kumar Vs The Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 305 : (1997) 3 RCR(Civil) 385
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Act, 1911 — Section 67
High Courts17 Dec 1996Allowed
Jagannath Singh Negi Ex-JC No. 123067 'A' Subedar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 544
Constitution of India, 1950 — Article 226
High Courts17 Dec 1996
Harjit Singh and Others Vs State and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 542 : (1997) 2 RCR(Civil) 536
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Dec 1996Dismissed
Santosh Law Book Binding Works Guru Nanak Printing Press Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 115 PLR 551 : (1997) 2 RCR(Civil) 542
Constitution of India, 1950 — Article 226
High Courts17 Dec 1996Allowed
Smt. Sumitra Devi and Others Vs Danesh Kumar and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 981 : (1997) 115 PLR 403 : (1997) 1 RCR(Civil) 693
Motor Vehicles Act, 1988 — Section 140(2)
High Courts17 Dec 1996Dismissed
Gram Panchayat Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 613 : (1997) 2 RCR(Civil) 689
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Dec 1996
Savitri and Bhagwanti Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 LLR 491 : (1997) 2 PLJ 272 : (1998) 2 RCR(Civil) 510
High Courts17 Dec 1996
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 428