High Courts03 Jan 1997
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 228
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,339 of 4,612
High Courts03 Jan 1997
M/s. Pritam Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 194 : (1997) 2 ILR (P&H) 107 : (1997) 116 PLR 564 : (1997) 1 RCR(Civil) 743
Constitution of India, 1950 — Article 14, 226, 227, 299
High Courts03 Jan 1997
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 196
High Courts03 Jan 1997
Nath Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 615
High Courts03 Jan 1997Dismissed
Bal Krishan Vs Krishan Kumar Gupta and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 650 : (1997) 1 RCR(Rent) 426
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts03 Jan 1997Dismissed
State of Punjab Vs Labh Singh C/o Trade Union Council and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 135
Industrial Disputes Act, 1947 — Section 25G, 2OO
High Courts03 Jan 1997
Northern Minerals Ltd. and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 722
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(4)
High Courts03 Jan 1997Allowed
Crystal Electrical Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 417 : (1997) 116 PLR 140
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Jan 1997
Jasbir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 225
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts02 Jan 1997Dismissed
Haryana State and Another Vs Babu Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 158 : (1997) 4 RCR(Civil) 84 : (1997) 2 RCR(Civil) 618
Limitation Act, 1963 — Article 47
High Courts02 Jan 1997
Dev Raj Garg Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 408 : (1997) 2 RCR(Criminal) 26
High Courts02 Jan 1997
Birbal Goswami Vs Indra Devi
Punjab And Haryana At Chandigarh · (1997) 2 ICC 502 : (1997) 2 RCR(Civil) 667
High Courts29 Dec 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 288
High Courts24 Dec 1996Dismissed
Punjab Tractors Limited and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 95 ELT 172 : (1996) 115 PLR 50
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts20 Dec 1996
Devinder Singh Pannu Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 569 : (1998) 2 RCR(Civil) 536
High Courts20 Dec 1996
Jagan Nath Goyal Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1996) 12 P&H CK 0019
High Courts19 Dec 1996Dismissed
Ashok Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 543 : (1997) 116 PLR 675 : (1997) 3 RCR(Civil) 110 : (1997) 2 RCR(Criminal) 223
Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 36
High Courts19 Dec 1996
Mohinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 101 : (1997) 1 RCR(Criminal) 613
High Courts19 Dec 1996
Joga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 98 : (1997) 1 CurLJ 684 : (1997) 2 RCR(Criminal) 809
High Courts19 Dec 1996
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 718