High Courts10 Jan 1997
Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 108 : (1997) 2 RCR(Criminal) 429
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,337 of 4,612
High Courts10 Jan 1997Dismissed
Gurdial Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 215 : (1997) 3 RCR(Civil) 40
East Punjab Utilization of Lands Act, 1949 — Section 7
High Courts10 Jan 1997Allowed
Lilly Hire Purchase Pvt. Ltd. Vs Darshan Lal
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 167 : (1997) 3 CivCC 479 : (1997) 89 CompCas 663 : (1997) 1 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jan 1997Dismissed
Rameshwar and Others Vs Ram Gopal and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 593 : (1997) 2 RCR(Civil) 564
Transfer of Property Act, 1882 — Section 53A
High Courts10 Jan 1997Dismissed
Kabul Singh and Others Vs Punjab Urban Planning and Development Authority
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 113 : (1997) 115 PLR 713 : (1997) 2 RCR(Civil) 498
Punjab Regional and Town Planning and Development Act, 1995 — Section 148, 149
High Courts09 Jan 1997Allowed
State of Punjab and Another Vs Nazar Singh and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 38 : (1997) 116 PLR 142
Industrial Disputes Act, 1947 — Section 11, 11A
High Courts09 Jan 1997
Sham Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 596
High Courts09 Jan 1997Dismissed
Additional Deputy Commissioner and Another Vs Krishan Gopal Kataria and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 175 : (1997) 3 RCR(Civil) 49
Constitution of India, 1950 — Article 13Registration Act, 1908 — Section 21, 23, 28, 32, 35
High Courts08 Jan 1997Dismissed
Lakh Singh and Others Vs Jai Singh
Punjab And Haryana At Chandigarh · (1997) CriLJ 2958 : (1997) 2 RCR(Criminal) 21
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 302, 323, 341, 342, 343
High Courts08 Jan 1997Dismissed
Smt. Bhagwani Devi Vs Notified Area Committee
Punjab And Haryana At Chandigarh · (1997) 115 PLR 725 : (1997) 2 RCR(Civil) 699
Haryana Municipal Act, 1973 — Section 2(2)(23)
High Courts08 Jan 1997
Surinder Singh and Others Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 833 : (1997) 2 RCR(Civil) 63
High Courts08 Jan 1997
Bhagwan Vs Central Bureau of Investigations, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 01 P&H CK 0130
High Courts08 Jan 1997
M.S.Nagra Vs State of Punjab through the Secretary, Department of Home, Civil Secretariat, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 725 : (1997) 2 RCR(Criminal) 563
High Courts08 Jan 1997
Satpal alias Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 119
High Courts08 Jan 1997
Gram Panchayat Vs Singh Ram and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 577 : (1998) 119 PLR 695 : (1998) 2 RCR(Civil) 427
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jan 1997
Jatinder Kumar and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 190 : (1997) 3 RCR(Civil) 158
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Jan 1997Allowed
Gurdeep Singh Vs Daljit Kaur
Punjab And Haryana At Chandigarh · (1999) 1 DMC 81 : (1997) 2 RCR(Civil) 678
Hindu Marriage Act, 1955 — Section 25
High Courts07 Jan 1997Allowed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 DMC 274 : (1997) 2 RCR(Criminal) 652
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts07 Jan 1997
Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 400
High Courts07 Jan 1997
Mangal Ram Vs Krishan Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 728