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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,335 of 4,612

High Courts17 Jan 1997Allowed

Palwinder Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) CriLJ 2811 : (1997) 1 RCR(Criminal) 639

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156, 157Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 427
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High Courts16 Jan 1997Dismissed

Gajjan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 118 PLR 155 : (1997) 2 RCR(Civil) 702 : (1997) 2 RCR(Rent) 338

Limitation Act, 1963 — Article 112Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 7
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High Courts16 Jan 1997

Krishan Lal Vs Ram Piari

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 36 : (1997) 1 DMC 521 : (1997) 1 RCR(Criminal) 780

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
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High Courts16 Jan 1997Allowed

Pritam Singh Vs Satish Chander

Punjab And Haryana At Chandigarh · (1997) 115 PLR 754 : (1997) 1 RCR(Rent) 437

Civil Procedure Code, 1908 (CPC) — Section 14East Punjab Urban Rent Restriction Act, 1949 — Section 13, 14, 18
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