High Courts21 Jan 1997
Basant Tubewell Store and Others Vs V.P. Garg, ITO and Another
Punjab And Haryana At Chandigarh · (1999) 235 ITR 100 : (1997) 2 RCR(Criminal) 383
Income Tax Act, 1961 — Section 271(1), 276C, 278
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,334 of 4,612
High Courts21 Jan 1997Dismissed
Dana Singh Vs Sinder Pal
Punjab And Haryana At Chandigarh · (1998) 1 DMC 582 : (1997) 2 RCR(Civil) 677
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts21 Jan 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 3297 : (1997) 2 RCR(Criminal) 140
Constitution of India, 1950 — Article 14, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 161, 174Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
High Courts21 Jan 1997Allowed
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 2893 : (1997) 1 RCR(Criminal) 617
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts21 Jan 1997Dismissed
Labh Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 523 : (1997) 2 RCR(Criminal) 788
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts20 Jan 1997Allowed
Life Insurance Corporation of India Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 795
Punjab Municipal Act, 1911 — Section 84
High Courts20 Jan 1997
Smt. Kiran Kumari Yadav, CPI 185554 MTD and Another Vs Shri Jagdeep Singh (Deceased) and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 488 : (1997) 117 PLR 327 : (1997) 3 RCR(Civil) 579
Motor Vehicles Act, 1939 — Section 110A
High Courts20 Jan 1997Dismissed
Chhabil Dass Vs Smt. Saroj Garg and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 213 : (1997) 1 RCR(Rent) 635
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts20 Jan 1997
State of Punjab Vs Bedi Bajri Co.
Punjab And Haryana At Chandigarh · (1997) 4 LLR 182 : (1997) 1 PLJ 282 : (1997) 3 RCR(Civil) 327
High Courts20 Jan 1997
Jagjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 722
High Courts20 Jan 1997Dismissed
Guar Gum Chemicals Ltd. Vs The Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 405
Constitution of India, 1950 — Article 226
High Courts17 Jan 1997Allowed
Chhinna Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2876 : (1997) 1 RCR(Criminal) 706
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302
High Courts17 Jan 1997Allowed
Gram Panchayat Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 631 : (1998) 3 RCR(Civil) 249 : (1998) 1 RCR(Civil) 492
Evidence Act, 1872 — Section 116Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts17 Jan 1997
New India Assurance Co. Ltd. Vs Sky Highways (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 642
Motor Vehicles Act, 1988 — Section 95(2)(b)
High Courts17 Jan 1997Allowed
The New India Assurance Co. Ltd. Vs Sky Highways (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 620 : (1997) 116 PLR 192 : (1997) 3 RCR(Civil) 160
Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts17 Jan 1997Dismissed
Ghawa Ram and Sons and Others Vs Punjab Syndicate Finance (India) Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 671 : (1998) 92 CompCas 139
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jan 1997Dismissed
Punjab Roadways Depot and Another Vs Madan Lal Sahni
Punjab And Haryana At Chandigarh · (1997) 115 PLR 839 : (1997) 2 RCR(Civil) 588
Motor Vehicles Act, 1939 — Section 110A
High Courts17 Jan 1997
S.S.Anand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 688
High Courts17 Jan 1997
Dharam Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 745
High Courts17 Jan 1997Allowed
Citi Bank N.A. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 449 : (1997) 3 RCR(Criminal) 247
Penal Code, 1860 (IPC) — Section 379, 382