High Courts27 Jan 1997
Prem Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,332 of 4,612
High Courts27 Jan 1997
Ganesh Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 827 : (1997) 2 RCR(Criminal) 350
High Courts27 Jan 1997
Satinderjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 698
High Courts27 Jan 1997
Sat Pal Vs Devi Chand
Punjab And Haryana At Chandigarh · (1997) 2 LLR 571 : (1997) 2 PLJ 304 : (1997) 2 RCR(Civil) 624
High Courts27 Jan 1997Dismissed
Pargat Singh Vs Aas Kaur (died) through her L.R. Lakha Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 15 : (1997) 117 PLR 182 : (1997) 3 RCR(Civil) 193
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts27 Jan 1997Dismissed
Ramesh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 2848 : (1997) 2 RCR(Criminal) 337
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 439Penal Code, 1860 (IPC) — Section 34, 375, 376, 452, 506
High Courts24 Jan 1997Dismissed
Dr. Bijender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 DMC 495 : (1998) 2 RCR(Criminal) 81
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 304B
High Courts24 Jan 1997
Minakshi Bala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 470 : (1997) 2 RCR(Criminal) 405
High Courts24 Jan 1997
Bhagwan Trading Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 485 : (1997) 2 RCR(Criminal) 386
High Courts24 Jan 1997
Jage Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 510
High Courts24 Jan 1997
Sukhwinder Singh @Dulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 87
High Courts24 Jan 1997
Commissioner of Income Tax Vs Sonepat Co-operative Marketing Society Ltd.
Punjab And Haryana At Chandigarh · (1999) 235 ITR 475
Income Tax Act, 1961 — Section 256, 80P, 80P(2)
High Courts23 Jan 1997
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 697
High Courts23 Jan 1997
Surinder Kumar @ Chhinda Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 413
High Courts22 Jan 1997
CONTROLLER OF ESTATE DUTY Vs SMT. KARNA KHANNA.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 298 : (1999) 102 TAXMAN 142
Estate Duty Act, 1953 — Section 64
High Courts22 Jan 1997Dismissed
Manmohan Lal Gupta, Advocate Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 311 : (1997) 115 PLR 830 : (1997) 2 RCR(Civil) 133 : (1997) 2 RCR(Civil) 516
Land Acquisition Act, 1894 — Section 6(1)
High Courts22 Jan 1997Allowed
Chinto @ Harbans Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1998) 2 DMC 24
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jan 1997
Controller of Estate Duty Vs Smt. Sita Devi
Punjab And Haryana At Chandigarh · (1999) 235 ITR 314
Estate Duty Act, 1953 — Section 64
High Courts22 Jan 1997
Controller of Estate Duty Vs Smt. Nirmal Khanna
Punjab And Haryana At Chandigarh · (1998) 229 ITR 624
Estate Duty Act, 1953 — Section 64(1)
High Courts22 Jan 1997Allowed
Mahaplasto Ltd. and Another Vs Bhushan Steels and Strips Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 580 : (1997) 1 CivCC 548 : (1998) 92 CompCas 438 : (1997) 2 RCR(Criminal) 249 : (2000) 1 RCR(Criminal) 557
Negotiable Instruments Act, 1881 (NI) — Section 138