High Courts29 Jan 1997Allowed
Smt. Sona Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 138
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,331 of 4,612
High Courts28 Jan 1997Dismissed
Sukhwinder Singh @ Sukha and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 332 : (1997) 1 RCR(Criminal) 682
Arms Act, 1959 — Section 20Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 304(1)
High Courts28 Jan 1997Dismissed
Mukhtiar Singh @ Mukha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 421 : (1997) 2 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 118Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 2, 3, 4, 5, 6
High Courts28 Jan 1997Allowed
Baggar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 3293 : (1997) 1 RCR(Criminal) 642
Penal Code, 1860 (IPC) — Section 397
High Courts28 Jan 1997Allowed
Achhay Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2883
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Jan 1997
Kiddy Palace and Others Vs State Bank of India
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 311 : (1997) 116 PLR 574 : (1997) 2 RCR(Civil) 362
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 9 Rule 7
High Courts28 Jan 1997Dismissed
Mandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 DMC 284 : (1997) 2 RCR(Criminal) 154
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 204, 245(2), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts28 Jan 1997Dismissed
Parkash Chand Chahal Vs Sheela
Punjab And Haryana At Chandigarh · (1998) 2 DMC 230
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Jan 1997
Dimple Jain and others Vs Post-Graduate Institute of Medical Education and Research, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 217 : (1997) 116 PLR 442 : (1997) 2 RCR(Civil) 252
Constitution of India, 1950 — Article 14, 16, 226
High Courts28 Jan 1997
Harnam Das Vs State (Food Inspector)
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 1
High Courts28 Jan 1997
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 30
High Courts28 Jan 1997
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 197 : (1997) 2 RCR(Criminal) 462
High Courts28 Jan 1997
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 353
High Courts28 Jan 1997
Malkiat Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 303
High Courts28 Jan 1997
Amarjit Singh Grewal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 763 : (1997) 2 RCR(Criminal) 662
High Courts28 Jan 1997Allowed
Rajoel Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 199
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 173(1), 173(2), 173(3)Penal Code, 1860 (IPC) — Section 120B, 380, 457
High Courts27 Jan 1997Allowed
Mohar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 747 : (1997) 3 RCR(Civil) 48
Land Acquisition Act, 1894 — Section 18
High Courts27 Jan 1997
Goyal and Co. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 585
High Courts27 Jan 1997
Jagga Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 639
High Courts27 Jan 1997
Sandeep Aggarwal Vs Sudesh Gupta
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 143 : (1997) 2 RCR(Criminal) 322