High Courts03 Feb 1997
Court on its own motion Vs Ashok Gandhi
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 604
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,329 of 4,612
High Courts03 Feb 1997
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 85
High Courts03 Feb 1997
Chhota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 75 : (1997) 2 RCR(Criminal) 392
High Courts03 Feb 1997
Satpal Verma Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 30 : (1997) 1 CurLJ 702 : (1997) 2 ICC 349 : (1997) 1 PLJ 357 : (1997) 1 PLR 732 : (1997) 2 RCR(Civil) 550
High Courts03 Feb 1997Dismissed
Shri K.K. Sharma Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 245 : (1997) 4 RCR(Civil) 550
High Courts03 Feb 1997
Commissioner of Gift Tax Vs J.K. Jain
Punjab And Haryana At Chandigarh · (1998) 230 ITR 839
Gift Tax Act, 1958 — Section 26(3), 34, 5(1)
High Courts03 Feb 1997
Commissioner of Gift Tax Vs Jinendra Kumar Jain
Punjab And Haryana At Chandigarh · (1998) 96 TAXMAN 512
Income Tax Act, 1961 — Section 154
High Courts31 Jan 1997Allowed
Gurbachan Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 487 : (1997) 2 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 100
High Courts31 Jan 1997Dismissed
Berger Paints India Ltd. Vs Steel Strips Wheels Limited
Punjab And Haryana At Chandigarh · (1997) 116 PLR 210 : (1997) 3 RCR(Civil) 173
Companies Act, 1956 — Section 433, 434, 439
High Courts31 Jan 1997Dismissed
Union of India (UOI) and Others Vs Mehar Singh and Sons
Punjab And Haryana At Chandigarh · (1997) 116 PLR 509
Arbitration Act, 1940 — Section 8(1)
High Courts31 Jan 1997Dismissed
P.R.T.C. Workers Union (Regd.) Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1997) 2 LLJ 899 : (1997) 116 PLR 517
Industrial Employment (Standing Orders) Act, 1946 — Section 15(1)
High Courts31 Jan 1997
Mohinder Kumar and others Vs District Election Officer (Deputy Commissioner), Sangrur and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 272 : (1997) 116 PLR 431 : (1997) 2 RCR(Civil) 341
Constitution of India, 1950 — Article 12, 163(1), 310, 324, 324(4)Evidence Act, 1872 — Section 115Punjab General Clauses Act, 1898 — Section 2(30), 3(30)
High Courts31 Jan 1997
Kuldip Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 391
High Courts31 Jan 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 291 : (1997) 2 RCR(Criminal) 420
High Courts31 Jan 1997
Sunil @ Sucha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 402
High Courts31 Jan 1997
Tayab Hussain Vs Kanchan Sharma
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 279 : (1997) 2 RCR(Criminal) 707
High Courts31 Jan 1997
Ram Karan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 01 P&H CK 0066
High Courts31 Jan 1997
Harbhajan Singh Vs Gurdip Kaur
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 456 : (1997) 3 RCR(Criminal) 345
High Courts31 Jan 1997Dismissed
Jaswant Kaur Vs Nek Singh and Others
Punjab And Haryana At Chandigarh · (1998) 1 DMC 728 : (1997) 2 RCR(Criminal) 190
Penal Code, 1860 (IPC) — Section 304B
High Courts31 Jan 1997Dismissed
The State of Punjab Vs Jaspal Singh and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 381
Industrial Disputes Act, 1947 — Section 25G