High Courts07 Feb 1997
Amarpreet Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 407
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,327 of 4,612
High Courts07 Feb 1997
Jag Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 ICC 312 : (1997) 4 RCR(Civil) 61
High Courts07 Feb 1997
Gopi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 ICC 315 : (1999) 1 LLR 196 : (1997) 4 RCR(Civil) 77
High Courts07 Feb 1997
Sulakhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 455
High Courts07 Feb 1997
Fakhruddin and others Vs Jai Kishan
Punjab And Haryana At Chandigarh · AIR 1997 P&H 270 : (1997) 3 CivCC 391 : (1997) 116 PLR 347 : (1997) 3 RCR(Civil) 34
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Punjab Tenancy Act, 1887 — Section 2, 59
High Courts07 Feb 1997
M/s. Agro India Malt Pvt. Ltd. Vs Central Bank of India and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 255 : (1998) 93 CompCas 148 : (1997) 116 PLR 391 : (1997) 2 RCR(Civil) 367
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19, 19(4), 2
High Courts07 Feb 1997
Commissioner of Income Tax Vs Kahan Pal
Punjab And Haryana At Chandigarh · (1999) 238 ITR 512
Estate Duty Act, 1953 — Section 53, 59, 73AEstate Duty Rules, 1953 — Rule 24
High Courts07 Feb 1997
Pritam Singh Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 226 : (1997) 3 RCR(Criminal) 92
High Courts07 Feb 1997
Bakshi Ram Jain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 831 : (1997) 3 RCR(Civil) 637
Land Acquisition Act, 1894 — Section 18, 23
High Courts06 Feb 1997Allowed
Kapoor Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 117 PLR 446 : (1997) 3 RCR(Civil) 387
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Feb 1997Dismissed
Jagan Nath and Others Vs The Punjab State
Punjab And Haryana At Chandigarh · (1997) 117 PLR 231 : (1997) 4 RCR(Civil) 35
Land Acquisition Act, 1894 — Section 23
High Courts06 Feb 1997
State of Punjab Vs Fauja Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 95
High Courts06 Feb 1997
Krishna Bai Vs Judicial Magistrate Ist Class, Fazilka
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 352
High Courts06 Feb 1997
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 221 : (1997) 2 RCR(Criminal) 376
High Courts06 Feb 1997
Shanti and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 380
High Courts06 Feb 1997
Ajaib Singh Vs Sant Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 221
High Courts06 Feb 1997
Rajinder Singh @ Jinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 763
High Courts06 Feb 1997
Thakur Steel Tubes Ltd., New Delhi and others Vs State Bank of India, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1997 P&H 215 : (1998) 94 CompCas 602 : (1997) 116 PLR 545 : (1997) 2 RCR(Civil) 531
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 115
High Courts06 Feb 1997
Raghunandan Kumar Vs Ramesh Lal
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 620
High Courts06 Feb 1997
Airon Printing Press Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 111 STC 249
Haryana General Sales Tax Act, 1973 — Section 18