High Courts13 Feb 1997Dismissed
Gomti Vs Bahadur and Others
Punjab And Haryana At Chandigarh · (1997) 2 DMC 479 : (1997) 2 RCR(Criminal) 705
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,326 of 4,612
High Courts13 Feb 1997
Devinder Kumar @ Dev Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 97 : (1997) 2 RCR(Criminal) 361
High Courts13 Feb 1997
Abhey Singh Chautala Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 277 : (1997) 2 RCR(Civil) 685
Haryana Panchayati Raj Act, 1994 — Section 160(1)
High Courts12 Feb 1997
Hindustan Palverising Mill Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 278 : (1997) 2 RCR(Criminal) 560
High Courts12 Feb 1997
Puran Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 120 : (1997) 3 RCR(Civil) 187
High Courts11 Feb 1997Dismissed
Karam Singh Vs The Additional District Judge and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 692 : (1997) 3 RCR(Civil) 131
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts11 Feb 1997
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 148 : (1997) 2 RCR(Criminal) 471
High Courts11 Feb 1997
Ram Kali Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) ISJ 376 : (1997) 3 RCR(Criminal) 90
High Courts11 Feb 1997
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 288 : (1997) 2 RCR(Criminal) 785
High Courts11 Feb 1997
Rakesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 655 : (1997) 2 RCR(Criminal) 536
High Courts11 Feb 1997
Sewa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 Crimes 515 : (1997) 2 RCR(Criminal) 68
High Courts11 Feb 1997
State of Haryana Vs Sarup Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 45
High Courts11 Feb 1997
Desh Raj Gupta Vs Deputy Commissioner, U.T. Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 268 : (1997) 116 PLR 280
Punjab Agricultural Produce Markets Act, 1961 — Section 43, 43(1)
High Courts11 Feb 1997Dismissed
Lajpat Rai and Others Vs Smt. Vidya Wati and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 126 : (1997) 4 RCR(Civil) 130
Evidence Act, 1872 — Section 90
High Courts11 Feb 1997
COMMISSIONER OF INCOME TAX Vs VARDHAMAN SPINNING and GENERAL MILLS LTD.
Punjab And Haryana At Chandigarh · (1998) 149 CTR 288
Income Tax Act, 1961 — Section 143, 154, 256
High Courts11 Feb 1997Dismissed
Darshan Singh Sodhi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 3221 : (1997) 3 RCR(Criminal) 407
Criminal Procedure Code, 1973 (CrPC) — Section 152(2), 156(1), 161, 173, 239Penal Code, 1860 (IPC) — Section 182, 279, 304A, 323, 34
High Courts07 Feb 1997Dismissed
Chander Parkash Malhotra Vs R.B.S. Chahal and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 237 : (1997) 2 RCR(Civil) 552
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Feb 1997
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 355
High Courts07 Feb 1997
Baldev Kaur Vs Harbhag Kaur
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 653 : (1997) 2 RCR(Criminal) 401
High Courts07 Feb 1997
Naresh Sachdeva Vs Balraj Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 403