High Courts18 Feb 1997Dismissed
Sakatar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 DMC 328 : (1997) 2 RCR(Criminal) 617
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,325 of 4,612
High Courts18 Feb 1997
Paramjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 427
High Courts18 Feb 1997
Ratti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 88 : (1997) 1 PLJ 499 : (1997) 3 RCR(Civil) 192
High Courts18 Feb 1997Dismissed
Ram Chander Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 156 : (1997) 117 PLR 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts18 Feb 1997Dismissed
Bedo Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 65
Hindu Marriage Act, 1955 — Section 13(1A), 23(1), 9
High Courts17 Feb 1997Allowed
Ram Kewal Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 2 LLJ 605 : (1997) 115 PLR 764
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts17 Feb 1997
Jasvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 71 : (1997) 2 RCR(Criminal) 699
High Courts17 Feb 1997
Satram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 373
High Courts14 Feb 1997
Commissioner of Income Tax Vs Mrs. Manjula Sood
Punjab And Haryana At Chandigarh · (1997) 140 CTR 212 : (1997) 227 ITR 873
Income Tax Act, 1961 — Section 143(3), 256, 263, 263(2)
High Courts14 Feb 1997Dismissed
Smt. Niki Devi and Others Vs Smt. Saroj Bala
Punjab And Haryana At Chandigarh · (1997) 116 PLR 203 : (1997) 1 RCR(Rent) 634
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts14 Feb 1997
Ravinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 600
High Courts14 Feb 1997
Anil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 638 : (1997) 2 RCR(Criminal) 773
High Courts14 Feb 1997
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 583
High Courts14 Feb 1997
Parkash Singh alias Passa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 190 : (1997) CrLJ 3527 : (1997) 2 RCR(Criminal) 395
High Courts14 Feb 1997
Rattan Chand Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 731
High Courts14 Feb 1997
Nauratta Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 588
High Courts14 Feb 1997
The New India Assurance Co. Ltd. and others Vs M/s. Haryana Roadways, Sonepat
Punjab And Haryana At Chandigarh · AIR 1997 P&H 257 : (1997) 116 PLR 339 : (1997) 2 RCR(Civil) 602
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 — Section 7
High Courts14 Feb 1997Dismissed
Bhupinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 3416 : (1997) 2 RCR(Criminal) 398
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(4), 195Penal Code, 1860 (IPC) — Section 171, 171A(1), 171F, 171P, 171S
High Courts14 Feb 1997Dismissed
Lekh Raj and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 1141 : (1997) 2 RCR(Criminal) 180 : (1997) 2 RCR(Criminal) 186
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482, 540Penal Code, 1860 (IPC) — Section 109, 406, 498, 498A
High Courts14 Feb 1997Allowed
Ved Pal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 451
Constitution of India, 1950 — Article 226, 227