High Courts25 Feb 1997Dismissed
Dharampal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 DMC 30
Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,323 of 4,612
High Courts25 Feb 1997
Raja Ram Corn Products Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 363 : (1998) 119 PLR 690 : (1998) 2 RCR(Civil) 609
Essential Commodities Act, 1955 — Section 3
High Courts25 Feb 1997
Dogar Singh Vs Sub Divisional Magistrate, Jalalabad
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 591
High Courts25 Feb 1997
T.L.Jain Vs Mahesh Chand
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 734
High Courts25 Feb 1997
Tara Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 537
High Courts25 Feb 1997
Amarjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 02 P&H CK 0040
High Courts25 Feb 1997Allowed
Gurjeet Kaur alias Guddi Vs Amar Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 515 : (1997) 3 RCR(Civil) 315
Hindu Marriage Act, 1955 — Section 13(1)
High Courts25 Feb 1997Dismissed
National Insurance Company Limited Vs Puja Roller Flour Mills (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 120 : (1997) ACJ 698 : (1997) 116 PLR 199
Motor Vehicles Act, 1988 — Section 147(2), 217(2)
High Courts25 Feb 1997Allowed
Kamaljit Kaur Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 441
Constitution of India, 1950 — Article 226
High Courts25 Feb 1997
Pawan Kumar Vs Additional Deputy Commissioner
Punjab And Haryana At Chandigarh · (1997) 116 PLR 389 : (1997) 3 RCR(Civil) 376
Haryana Municipal Act, 1973 — Section 99
High Courts25 Feb 1997
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 LLR 386 : (1997) 1 PLJ 534 : (1997) 2 RCR(Civil) 626
High Courts24 Feb 1997Allowed
B.R. Gupta Vs Vikas Kumar
Punjab And Haryana At Chandigarh · (1997) 115 PLR 769 : (1997) 1 RCR(Rent) 504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 116
High Courts24 Feb 1997
State of Punjab Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 830 : (1997) 2 RCR(Criminal) 393
High Courts24 Feb 1997
Devinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 94 : (1997) 2 RCR(Criminal) 518
High Courts24 Feb 1997
Hamir Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 185
High Courts24 Feb 1997Allowed
Ram Singh Vs The Secretary to Government Punjab Housing and Urban Development (Civil Secretariate) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 41 : (1997) 4 RCR(Civil) 174
High Courts24 Feb 1997Dismissed
Lal Chand Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 465 : (1997) 3 RCR(Civil) 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts21 Feb 1997
Bhagwan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 270 : (1997) 2 RCR(Criminal) 557
High Courts21 Feb 1997
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 579
High Courts21 Feb 1997
Arjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 74 : (1997) 2 RCR(Criminal) 593