High Courts03 Mar 1997Allowed
Darshan Lal Vs Director, State Transport and Others
Punjab And Haryana At Chandigarh · (1999) 1 LLJ 695
Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,322 of 4,612
High Courts28 Feb 1997
Sampuran Singh and Others Vs Committee of Management of Gurdwara Haji Rattan
Punjab And Haryana At Chandigarh · (1997) 116 PLR 132 : (1997) 2 RCR(Civil) 560
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts28 Feb 1997
Avindervir Singh Vs Central Bureau of Investigation, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 553
High Courts28 Feb 1997
State of Haryana Vs Kishan and others
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 650 : (1997) 2 RCR(Criminal) 414
High Courts28 Feb 1997
Gurmej Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 310 : (1997) 2 RCR(Criminal) 556
High Courts28 Feb 1997
Kanwarjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 646 : (1997) 3 AICLR 494 : (1998) 3 RCR(Criminal) 451
High Courts28 Feb 1997
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 421
High Courts28 Feb 1997
Narinder Kumar Vs Sub Divisional Magistrate, Karnal
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 208
High Courts28 Feb 1997Dismissed
All Escorts Employees Union (Regd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 1040
Employees State Insurance (Central) Rules, 1950 — Rule 50, 51, 54Employees State Insurance Act, 1948 — Section 1, 15, 87, 88, 89
High Courts28 Feb 1997Allowed
The Khalsa College Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 43 : (1997) 4 RCR(Civil) 175
Punjab Gram Panchayat (Common Purposes Land, Eviction and Rent Recovery) Act, 1976 — Section 2, 3Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5
High Courts27 Feb 1997
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 778 : (1997) 2 RCR(Criminal) 254
High Courts27 Feb 1997
Sita Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 602
High Courts27 Feb 1997
Sohan Lal Vs Hari Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 718
High Courts27 Feb 1997Allowed
Aruna Luthra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 687 : (1998) 2 RCR(Civil) 417
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(7)
High Courts26 Feb 1997
Nasib Singh and Another Vs Harbans Kaur and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 738 : (1997) 4 RCR(Civil) 64
Motor Vehicles Act, 1939 — Section 110A
High Courts26 Feb 1997Dismissed
Ruldu Singh (died) through his Lrs. and Others Vs Nagar Panchayat of Village Umarpura
Punjab And Haryana At Chandigarh · (1997) 117 PLR 136 : (1997) 4 RCR(Civil) 202
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2, 3, 4
High Courts26 Feb 1997
Katar Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1998) 4 LLR 386 : (1997) 3 RCR(Civil) 319
High Courts26 Feb 1997
Ved Parkash Kapoor Vs Krishan Kanta Tandon
Punjab And Haryana At Chandigarh · (1997) 2 LLR 9 : (1997) 2 RCR(Civil) 683
High Courts26 Feb 1997
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 609 : (1997) 2 RCR(Criminal) 598 : (1999) 1 RCR(Criminal) 335
High Courts25 Feb 1997Dismissed
Sh. Janak Raj Ahuja Vs Sh. Navneet Sehgal and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 452
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)