High Courts04 Mar 1997Allowed
Ram Nath Mehlawat, Advocates Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,321 of 4,612
High Courts04 Mar 1997Dismissed
Smt. Phullan and Others Vs Additional Director of Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 836 : (1997) 3 RCR(Civil) 587
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 Mar 1997Allowed
Bhalla Medicos and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 415 : (1997) 3 RCR(Civil) 381
Punjab Municipal Act, 1911 — Section 121(1)
High Courts04 Mar 1997
Parshotam Lal Gupta and Another Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 308 : (1997) 3 RCR(Civil) 340
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Act, 1911 — Section 3(1)
High Courts04 Mar 1997Allowed
Kirpal Singh alias Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 665 : (1997) 4 RCR(Civil) 15
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 Mar 1997
United India Insurance Company, Bhatinda Vs Sukhdev Kaur
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 590 : (1999) 2 RCR(Civil) 592
High Courts04 Mar 1997
Mani Ram Vs Bal Raj
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 283 : (1997) 3 RCR(Criminal) 187
High Courts04 Mar 1997Allowed
Rajinder Paul Vs Murti Devi
Punjab And Haryana At Chandigarh · (1999) 1 DMC 75
Hindu Marriage Act, 1955 — Section 12, 24
High Courts04 Mar 1997Dismissed
Charan Dass Vs The Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 37 : (1997) 3 RCR(Civil) 623
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 39(3), 7
High Courts04 Mar 1997Dismissed
Dharam Vir Sharma and Others Vs Chhoti Devi and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 668 : (1997) 117 PLR 625 : (1997) 4 RCR(Civil) 76 : (1997) 3 RCR(Civil) 475
Motor Vehicles Act, 1988 — Section 106
High Courts04 Mar 1997Allowed
Harbans Singh and Others Vs Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 639 : (1998) 1 RCR(Civil) 105
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 Mar 1997Allowed
Janta Brick Kiln Co. and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 624 : (1997) 3 RCR(Civil) 439
High Courts03 Mar 1997
WADHWA RAM PROP. MODERN PLASTIC HOUSE Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1997) 141 CTR 434
Income Tax Act, 1961 — Section 133, 256, 69A
High Courts03 Mar 1997Allowed
Gram Panchayat Vs Additional Director, Consolidation and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 627 : (1997) 3 RCR(Civil) 683
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts03 Mar 1997Dismissed
Yadav R.N. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1512
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts03 Mar 1997
Nishan Singh Vs Gian Singh
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 318 : (1997) 2 RCR(Criminal) 795
High Courts03 Mar 1997
Singara Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 609 : (1997) 2 RCR(Criminal) 783
High Courts03 Mar 1997
S.H.Chisty Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 565
High Courts03 Mar 1997
Om Parkash Sachdeva Vs Mahadev Parshad
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 656
High Courts03 Mar 1997
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 496