High Courts13 Mar 1997
Singla Cotton Ginning and Dal Factory Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 623 : (1997) 4 RCR(Civil) 28
Punjab Agricultural Produce Markets Act, 1961 — Section 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,319 of 4,612
High Courts13 Mar 1997
Punjab Feed Mills Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1997) 228 ITR 386
High Courts13 Mar 1997
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 649
High Courts13 Mar 1997Dismissed
Commissioner of Income Tax Vs Aridhaman Jain
Punjab And Haryana At Chandigarh · (2002) 256 ITR 777
Income Tax Act, 1961 — Section 215, 256(2)
High Courts12 Mar 1997Dismissed
Smt. Sardul Kaur and Others Vs Parsin Kaur
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 359 : (1997) 117 PLR 64 : (1997) 3 RCR(Civil) 488
Evidence Act, 1872 — Section 90
High Courts12 Mar 1997
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 386
High Courts12 Mar 1997
Inderbir Singh @ Jugnu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 328 : (1997) 2 RCR(Criminal) 552
High Courts12 Mar 1997
New India Assurance Co. Ltd. Vs Mrs. Swaran Kanta and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1347 : (1997) 117 PLR 347 : (1997) 3 RCR(Civil) 591
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 1997Dismissed
Kuru Ram Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 59 : (1997) 3 RCR(Civil) 51
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts11 Mar 1997Allowed
Surjit Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 477 : (1997) 3 RCR(Civil) 325
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts11 Mar 1997Allowed
Smt. Manju Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 747 : (1997) 117 PLR 86 : (1997) 4 RCR(Civil) 32 : (1997) 3 RCR(Civil) 528
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Motor Vehicles Act, 1939 — Section 110A, 95Motor Vehicles Act, 1988 — Section 147
High Courts11 Mar 1997
Suresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 03 P&H CK 0094
High Courts11 Mar 1997
Hargopal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 758
High Courts11 Mar 1997
Controller of Estate Duty Vs Ashok Kumar and Mahesh Chander
Punjab And Haryana At Chandigarh · (1998) 232 ITR 473 : (1998) 98 TAXMAN 161
Estate Duty Act, 1953 — Section 33(1), 8
High Courts11 Mar 1997
Controller of Estate Duty Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (1998) 144 CTR 86 : (1998) 230 ITR 182
Estate Duty Act, 1953 — Section 34(1)
High Courts11 Mar 1997Allowed
Brij Bassi Hitech Udyog Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 538
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 14B(7)
High Courts11 Mar 1997Dismissed
Jarnail Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 580
Pension Regulations for Army, 1961 — Regulation 173, 173, 175
High Courts11 Mar 1997
Sarvmitter Gaind Vs Puranjit Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 844 : (1997) 2 RCR(Rent) 373
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts10 Mar 1997
State of Haryana Vs Hari Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 625
High Courts10 Mar 1997Dismissed
Smt. Multi Devi Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 131
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11