High Courts19 Mar 1997
Pirthi Singh alias Beg Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 67
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,317 of 4,612
High Courts19 Mar 1997Allowed
Manoj and Company Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 33 : (1997) 4 RCR(Civil) 18
Constitution of India, 1950 — Article 226Punjab Minor Minerals Concession Rules, 1964 — Rule 61
High Courts19 Mar 1997Allowed
Smt. Saroj Dhir and Others Vs Vijay Kumar Sharma and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 28 : (1997) 116 PLR 492 : (1997) 3 RCR(Civil) 251
Motor Vehicles Act, 1988 — Section 149, 166
High Courts18 Mar 1997
Tirath Singh and Others Vs Sajjan Singh (Died) through his LRs. and Others
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 243 : (1997) 2 CivCC 299 : (1997) 117 PLR 643 : (1997) 3 RCR(Civil) 468
High Courts18 Mar 1997
Himayayam Tea Private Limited Vs The Superintendent of Central Excise and Another
Punjab And Haryana At Chandigarh · (1997) 58 ECC 46 : (1997) 92 ELT 52 : (1997) 116 PLR 703 : (1997) 3 RCR(Civil) 253
High Courts18 Mar 1997Dismissed
Raj Kumar Mangla Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 601 : (1997) 3 RCR(Civil) 525
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Limitation Act, 1963 — Section 5Punjab Land Revenue Act, 1887 — Section 42(2)
High Courts18 Mar 1997Allowed
Bala Devi Vs Ram Kumar
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 81 : (1997) 116 PLR 316 : (1997) 3 RCR(Civil) 309
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Mar 1997
Harjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 541
High Courts18 Mar 1997
Mohinder Singh Vs Piara Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 40 : (1997) 2 CivCC 40 : (1997) 2 RCR(Civil) 368
High Courts18 Mar 1997Allowed
Jagmal Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 504
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Mar 1997
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 689 : (1999) 1 RCR(Criminal) 337
High Courts18 Mar 1997
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 641
High Courts18 Mar 1997
Krishna Vs Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (1997) 4 ICC 863 : (1997) 2 PLJ 423 : (1997) 3 RCR(Civil) 654
High Courts18 Mar 1997Dismissed
Gurcharan Singh Vs Smt. Leela Rani and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 327 : (1997) 116 PLR 368 : (1997) 3 RCR(Civil) 321
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts18 Mar 1997
The British India Corporation Limited Vs The Market Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 634 : (1997) 3 RCR(Civil) 671
High Courts17 Mar 1997Allowed
Om Parkash Vs Land Acquisition Collector, Urban Estates
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 621 : (1997) 117 PLR 176 : (1997) 3 RCR(Civil) 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts17 Mar 1997
Tek Ram Vs Sub-Divisional Magistrate, Panipat
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 549
High Courts17 Mar 1997
State of Punjab Vs Brij Mohan
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 777
High Courts17 Mar 1997
Controller of Estate Duty Vs Som Chand Katia
Punjab And Haryana At Chandigarh · (1998) 234 ITR 42
High Courts17 Mar 1997
National Insurance Co. Vs Dayal Kaur (Smt.) and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 499 : (1997) 116 PLR 313
Workmens Compensation Act, 1923 — Section 4A