High Courts01 Apr 1997Allowed
Raj Rani (Smt.) and Another Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (1998) ACJ 1291 : (1997) 2 LLJ 1200 : (1997) 116 PLR 577 : (1997) 3 RCR(Civil) 398
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,315 of 4,612
High Courts01 Apr 1997
Indraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 660
High Courts01 Apr 1997
Surjit Singh Bhatia Vs Mehar Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 251
High Courts01 Apr 1997
Parmod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 143
High Courts01 Apr 1997
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 531
High Courts01 Apr 1997Dismissed
Kapoor Rubbers Pvt. Ltd. Vs Regional Provident Fund Commissioner and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 20 : (1997) 117 PLR 40
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)
High Courts01 Apr 1997Dismissed
Guru Gobind Singh Educational Trust Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 116 PLR 731 : (1997) 4 RCR(Civil) 53
Constitution of India, 1950 — Article 31Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition) and Miscellaneous Provisions Act, 1978 — Section 3
High Courts01 Apr 1997Allowed
Sai Surgical Industries Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 524 : (1997) 3 RCR(Civil) 179
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 3(1), 67, 68
High Courts01 Apr 1997Dismissed
Pardeep Rattan Vs Indian Oil Corporation Limited and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 646 : (1997) 4 RCR(Civil) 30
Constitution of India, 1950 — Article 14, 16
High Courts31 Mar 1997
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 295
High Courts31 Mar 1997Allowed
Ganesh Flour Mills Co. Ltd. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 355 : (1997) 3 RCR(Civil) 395
Land Acquisition Act, 1894 — Section 23
High Courts31 Mar 1997
COMMISSIONER OF INCOME TAX Vs SATYA NARAIN.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 17
Income Tax Act, 1961 — Section 125, 125A, 143, 144B, 147
High Courts31 Mar 1997
Bala Ji Bhatta Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 462 : (1997) 2 RCR(Civil) 704
Constitution of India, 1950 — Article 226Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 10
High Courts27 Mar 1997Dismissed
Amrik Singh Sadhana and Others Vs Rajinder Kaur Pal and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 785 : (1997) 117 PLR 174 : (1997) 3 RCR(Civil) 234
Motor Vehicles Act, 1939 — Section 110A
High Courts25 Mar 1997
COMMISSIONER OF INCOME TAX Vs OM PARKASH.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 185
Income Tax Act, 1961 — Section 256, 70, 74, 80AB, 80T
High Courts23 Mar 1997
SMT. ASHA RANI Vs CONTROLLER OF ESTATE DUTY.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 37 : (1998) 1 ILR (P&H) 165
Estate Duty Act, 1953 — Section 37, 39, 5, 6, 64
High Courts21 Mar 1997Dismissed
P.S.E.B. and Another Vs Narinder Singh
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 365
Punjab State Electricity Board Employees (Punishment and Appeal) Regulations, 1971 — Regulation 12, 18, 29, 8, 9
High Courts21 Mar 1997
Gram Panchayat Vs Sub Divisional Officer (Civil) and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 82 : (1997) 116 PLR 709 : (1997) 2 RCR(Civil) 708
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts21 Mar 1997
Anil Sabharwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 5 : (1997) 116 PLR 7 : (1997) 3 RCR(Civil) 260
Constitution of India, 1950 — Article 14, 226Haryana Urban Development Authority Act, 1977 — Section 15, 15(1), 30, 30(1)
High Courts21 Mar 1997Allowed
Employees' State Insurance Corporation Vs Kelvinator of India Ltd.
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 438 : (1997) 116 PLR 499
Employees State Insurance Act, 1948 — Section 2(22), 75