CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,318 of 4,612

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts17 Mar 1997Dismissed

Gurpal Singh Vs Darshan Singh

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 38 : (1997) 2 CivCC 419 : (1997) 117 PLR 633 : (1997) 3 RCR(Civil) 485

Read judgment
High Courts17 Mar 1997Allowed

Doctor Hukam Chand Dhawan Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 454

East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 15(5)East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13(3), 15(5)
Read judgment
High Courts17 Mar 1997

Gram/Panchayat Gram Sabha Village Ugani Teh. Rajpura Distt. Patiala Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 PLJ 3 : (1997) 3 RCR(Civil) 79

Read judgment
High Courts16 Mar 1997

SMT. DHAN KAUR Vs CONTROLLER OF ESTATE DUTY.

Punjab And Haryana At Chandigarh · (1997) 142 CTR 409

Estate Duty Act, 1953 — Section 37, 58, 59, 64Income Tax Act, 1961 — Section 147
Read judgment
High Courts15 Mar 1997Dismissed

Jaswant Rai Jain Vs Surinderpal Singh Bhuttal and Another

Punjab And Haryana At Chandigarh · (1997) 116 PLR 121 : (1997) 1 RCR(Rent) 466

Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
Read judgment
High Courts14 Mar 1997Dismissed

Arvind Kumar Sethi Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 646

Constitution of India, 1950 — Article 226
Read judgment
High Courts14 Mar 1997Dismissed

Punjab National Bank Vs Pritam Singh and Others

Punjab And Haryana At Chandigarh · (1997) 117 PLR 71 : (1997) 2 RCR(Rent) 418

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
Read judgment
High Courts14 Mar 1997

Jagjiwan Kumar Vs Commissioner of Income Tax/Wealth-tax and Others

Punjab And Haryana At Chandigarh · (1997) 228 ITR 229

Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
Read judgment
High Courts14 Mar 1997

Satya Pal Amrik Singh and Co. and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1997) 228 ITR 653

Income Tax Act, 1961 — Section 206C, 206C(1), 44AC, 44AC(1)Punjab Liquor Licence Rules, 1956 — Rule 38(15)
Read judgment
High Courts14 Mar 1997

Controller of Estate Duty Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (1998) 146 CTR 314 : (1998) 232 ITR 168 : (1998) 98 TAXMAN 300

Estate Duty Act, 1953 — Section 2, 2(15), 9
Read judgment
High Courts14 Mar 1997

Punjab State Electricity Board Vs Paramjit Kaur

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 631

Read judgment
High Courts14 Mar 1997

Baldev Singh @ Billu @ Hardev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 511

Read judgment
High Courts14 Mar 1997

Kulwant Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 780

Read judgment
High Courts14 Mar 1997

Vandana Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 03 P&H CK 0055

Read judgment
High Courts14 Mar 1997Dismissed

Harjit Singh Gondara Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 467 : (1997) 3 RCR(Civil) 1

Constitution of India, 1950 — Article 226
Read judgment
High Courts14 Mar 1997

JAGJIWAN KUMAR Vs COMMISSIONER OF WEALTH TAX (PADAM SAIN v. CWT).

Punjab And Haryana At Chandigarh · (1997) 139 CTR 299

Income Tax Act, 1961 — Section 273A
Read judgment
High Courts14 Mar 1997

SATYA PAL AMRIK SINGH and CO. Vs UNION OF INDIA and Others

Punjab And Haryana At Chandigarh · (1997) 142 CTR 332

Income Tax Act, 1961 — Section 206C, 44AC
Read judgment
High Courts14 Mar 1997

COMMISSIONER OF WEALTH TAX Vs HIRA LAL MEHRA.

Punjab And Haryana At Chandigarh · (1997) 143 CTR 87

Read judgment
High Courts14 Mar 1997Dismissed

Pawan Dal and Ginning Mills Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1997) 116 PLR 474

Haryana General Sales Tax Act, 1973 — Section 19(2)
Read judgment
High Courts13 Mar 1997

Inder Paul Khanna (HUF) Vs Income Tax Officer

Punjab And Haryana At Chandigarh · (1997) 94 TAXMAN 396

Constitution of India, 1950 — Article 226, 227, 265Income Tax Act, 1961 — Section 119, 139, 140A, 144, 153
Read judgment
Previous1…3,3163,3173,3183,3193,320…4,612Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions