High Courts21 Feb 1997
Ram Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 509 : (1997) 2 RCR(Criminal) 757
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,324 of 4,612
High Courts21 Feb 1997
Siri Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 291
High Courts21 Feb 1997
Uco Bank Vs Mittal Bros. and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 654 : (1997) 116 PLR 602 : (1998) 2 RCR(Civil) 426 : (1997) 2 RCR(Civil) 508
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2
High Courts21 Feb 1997Dismissed
Suba Singh Joginder Singh, through Suba Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 711 : (1997) 4 RCR(Civil) 21
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Motor Vehicles Act, 1939 — Section 110A
High Courts21 Feb 1997Dismissed
Emerald International Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 797 : (2001) 122 STC 382
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 39(5)Punjab General Sales Tax Act, 1948 — Section 20(5)
High Courts21 Feb 1997Dismissed
Mahesh Goyal Vs S.K. Sharma
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 420 : (1997) 1 CivCC 522 : (1997) CriLJ 2868 : (1997) 2 RCR(Criminal) 301
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Feb 1997Allowed
Devinder Singh Grover Vs The Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 296
Food Corporation of India Staff Regulations, 1971 — Rule 59
High Courts20 Feb 1997Dismissed
Des Raj Vs Sham Lal (died) through his LRs.
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 669 : (1997) 117 PLR 463 : (1997) 3 RCR(Civil) 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27
High Courts20 Feb 1997
Mange Ram, Sarpanch Gram Panchayat Vs Financial Commissioner and Secretary to Government, Development and Panchayat Department, Haryana, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 252 : (1997) 2 ILR (P&H) 137 : (1997) 116 PLR 293 : (1997) 2 RCR(Civil) 387
Penal Code, 1860 (IPC) — Section 148, 149, 304Punjab Gram Panchayat Act, 1952 — Section 102(1), 51(1), 5A(1)(2)
High Courts20 Feb 1997
Manjit Singh Vs Senior Superintendent of Police
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 412
High Courts19 Feb 1997
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 296 : (1997) 2 RCR(Criminal) 506
High Courts19 Feb 1997
Indian Oil Corporation Limited, New Delhi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 205 : (1997) 116 PLR 282 : (1997) 3 RCR(Civil) 124
Haryana Municipal Act, 1973 — Section 100, 89, 91, 99Punjab Municipal Corporation Act, 1976 — Section 113
High Courts19 Feb 1997
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 95
High Courts19 Feb 1997
Dharam Singh and Others Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 631 : (1997) 3 RCR(Civil) 508
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts19 Feb 1997
Ram Niwas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 426 : (1997) 2 RCR(Civil) 390
Haryana Municipal Act, 1973 — Section 10(5)Haryana Municipal Election Rules, 1978 — Rule 70
High Courts19 Feb 1997Dismissed
Mahanga Ram Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 536
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Punjab Land Revenue Act, 1887 — Section 12(2)
High Courts19 Feb 1997Allowed
Gauri Farm Equipments and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 604 : (1997) 3 RCR(Civil) 673
High Courts19 Feb 1997Allowed
The Doaba Cooperative Milk Producers Union Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 596 : (1997) 3 RCR(Civil) 436
High Courts18 Feb 1997
Nem Chand etc. Vs Ved Parkash Chhabra etc.
Punjab And Haryana At Chandigarh · (1997) 115 PLR 765 : (1997) 1 RCR(Rent) 511
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts18 Feb 1997Dismissed
Smt. Bedo Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 314
Hindu Marriage Act, 1955 — Section 13(1A)