High Courts06 Feb 1997Dismissed
Norton Engineering Works Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 117 PLR 196
Industrial Disputes (Punjab) Rules, 1958 — Rule 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,328 of 4,612
High Courts06 Feb 1997Allowed
Lekh Raj Vs Kalawati and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 586 : (1997) 2 DMC 256 : (1997) 2 RCR(Criminal) 252
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts06 Feb 1997
Mohd. Yousuf and Another Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 235 ITR 329
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(8), 217
High Courts05 Feb 1997
Hard Core (India), Bhiwani Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 551
High Courts05 Feb 1997
Ajit Singh Vs Director Rural Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 723 : (1997) 4 RCR(Civil) 27
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Waqf Act, 1954 — Section 5(2)
High Courts05 Feb 1997Allowed
Sunita alias Pinky and Another Vs Smt. Sunita
Punjab And Haryana At Chandigarh · (1997) CriLJ 2594 : (1997) 2 RCR(Criminal) 447
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 468, 482, 498Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Feb 1997Dismissed
State of Punjab Vs Mohinder Partap
Punjab And Haryana At Chandigarh · (1997) 116 PLR 163
Penal Code, 1860 (IPC) — Section 409
High Courts05 Feb 1997
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 135 : (1997) 2 Crimes 505 : (1997) 2 RCR(Criminal) 62
High Courts05 Feb 1997
R.K.Ranga Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 611
High Courts05 Feb 1997
Kharaiti Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 665
High Courts05 Feb 1997
Alla Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 516 : (1997) 2 RCR(Criminal) 374
High Courts04 Feb 1997
Municipal Council Vs Mahabir Parshad and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 767 : (1998) 1 RCR(Civil) 599
Haryana Municipal Act, 1973 — Section 181, 208, 209
High Courts04 Feb 1997Dismissed
Khinni and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 2 DMC 471 : (1997) 2 RCR(Criminal) 732
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Feb 1997Dismissed
Ram Gopal and Another Vs Jiwan Parkash Passey
Punjab And Haryana At Chandigarh · (1997) 115 PLR 746 : (1997) 1 RCR(Rent) 480
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts04 Feb 1997
Vinay Dattatraya Deuskar and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 924 : (1997) 116 PLR 824 : (1997) 3 RCR(Civil) 604
Motor Vehicles Act, 1939 — Section 110A, 95(2)
High Courts04 Feb 1997
State of Punjab Vs Binda and others
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 121 : (1997) 2 RCR(Criminal) 105
High Courts03 Feb 1997Dismissed
Harnam Singh Vs Krishan Kharma and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 818 : (1997) 1 RCR(Rent) 508
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts03 Feb 1997Dismissed
Sat Pal Verma Vs Smt. Paramjit Kaur
Punjab And Haryana At Chandigarh · (1997) 115 PLR 732 : (1997) 1 RCR(Rent) 514
Specific Relief Act, 1963 — Section 41
High Courts03 Feb 1997
Ashoka Tin Works Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 206 : (1997) 3 RCR(Civil) 102
State Financial Corporations Act, 1951 — Section 29
High Courts03 Feb 1997
Madan Mohan @ David Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 713