High Courts22 Jan 1997
National Dairy Development Board, Anand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 564 : (1997) 1 RCR(Criminal) 776
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,333 of 4,612
High Courts22 Jan 1997
Ram Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 743 : (1997) 2 RCR(Criminal) 516
High Courts22 Jan 1997Dismissed
Jhandu (dead) through LRs. Vs Moli
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 74 : (1997) 117 PLR 167 : (1997) 3 RCR(Civil) 166
High Courts22 Jan 1997Allowed
Ganga Dhar Vs The Administrator, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 409 : (1997) 3 RCR(Civil) 216
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(2)
High Courts22 Jan 1997
Nahar Spinning Mills Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 230 ITR 717
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 143, 143(2), 154, 80HHC
High Courts22 Jan 1997Dismissed
Nahar Spg. Mills Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 97 TAXMAN 314
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139(1), 143(1)(a), 143(1A), 143(2), 143(3)
High Courts21 Jan 1997Allowed
Basant Tubewell Store Vs V.P. Garg, Income Tax Officer
Punjab And Haryana At Chandigarh · (1997) 94 TAXMAN 342
Income Tax Act, 1961 — Section 133A, 271(1)(c), 276C, 277, 278Penal Code, 1860 (IPC) — Section 193, 471
High Courts21 Jan 1997Allowed
Parkash Singh Sekhon Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 204
Constitution of India, 1950 — Article 226, 227
High Courts21 Jan 1997Dismissed
Dyal Chand and Others Vs Bihari Lal and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 447 : (1997) 3 RCR(Civil) 338 : (1997) 1 RCR(Rent) 402
Transfer of Property Act, 1882 — Section 111
High Courts21 Jan 1997Dismissed
Sadhu Ram Vs Bishana Ram and Another
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 557 : (1997) 117 PLR 161 : (1997) 2 RCR(Civil) 622
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 7 Rule 11, 115Limitation Act, 1963 — Section 14, 5
High Courts21 Jan 1997
Smt. Ramana Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 235 ITR 197
Income Tax Act, 1961 — Section 281 , 281(1)Income Tax Rules, 1962 — Rule 2, 68B
High Courts21 Jan 1997Dismissed
Darshan Singh Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 275 : (1997) 116 PLR 158 : (1997) 2 RCR(Civil) 577
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts21 Jan 1997
Major Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 8
High Courts21 Jan 1997
Hawa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 213 : (1997) 2 RCR(Criminal) 489
High Courts21 Jan 1997
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 458
High Courts21 Jan 1997
Dharm Pal Vs Walaiti Lal
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 379
High Courts21 Jan 1997
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 151 : (1997) 2 RCR(Criminal) 328
High Courts21 Jan 1997
Bhupinder Kaur Vs State of Punjab through Home Secretary, Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 34 : (1997) 2 RCR(Criminal) 244
High Courts21 Jan 1997
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 216
High Courts21 Jan 1997
Controller of Estate Duty Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1998) 146 CTR 277 : (1999) 235 ITR 62
Estate Duty Act, 1953 — Section 59, 60(1), 64(1), 64(3), 73A