High Courts14 Jan 1997Allowed
Krishan Kumar Khurana Vs Dharampal Kakkar
Punjab And Haryana At Chandigarh · (1997) 115 PLR 752 : (1997) 1 RCR(Rent) 436 : (1997) 1 RCR(Rent) 433
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 13A, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,336 of 4,612
High Courts14 Jan 1997Allowed
Krishan Kumar Khurana, Labour Department Vs Dharampal Kakkar
Punjab And Haryana At Chandigarh · (1997) 115 PLR 749
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5), 2
High Courts14 Jan 1997
Controller of Estate Duty Vs Jatinder Kumar
Punjab And Haryana At Chandigarh · (1998) 149 CTR 243 : (1998) 230 ITR 585 : (1997) 94 TAXMAN 25
Estate Duty Act, 1953 — Section 64
High Courts14 Jan 1997
Mohta Electro Steel Limited and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 431
Haryana General Sales Tax Act, 1973 — Section 25(2), 25(3), 25(5)
High Courts14 Jan 1997
Kanwal Nain Singh Malik Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 224
High Courts14 Jan 1997
Jeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 201 : (1997) 2 RCR(Criminal) 356
High Courts14 Jan 1997
Sat Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 646
High Courts13 Jan 1997Dismissed
Housing Board Haryana Vs Smt. Raj Rani and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 686 : (1997) 3 RCR(Civil) 39
Housing Board Haryana (Allotment, Management and Sale of Tenements) Regulations, 1972 — Regulation 11(4)
High Courts13 Jan 1997
Satpal Vs Subhash Chander Jindal Etc.
Punjab And Haryana At Chandigarh · (1997) 2 ACC 685
Employees Compensation Act, 1923 — Section 3
High Courts13 Jan 1997Allowed
Sat Pal Vs Subash Chander Jindal etc.
Punjab And Haryana At Chandigarh · (1998) ACJ 1280 : (1997) 116 PLR 544
Workmens Compensation Act, 1923 — Section 3(1)
High Courts13 Jan 1997Allowed
Punjab Wakf Board Vs Punjab State
Punjab And Haryana At Chandigarh · (1997) 117 PLR 155 : (1997) 4 RCR(Civil) 83
Waqf Act, 1954 — Section 5, 6
High Courts13 Jan 1997
Commissioner of Income Tax Vs Vardhman Spinning
Punjab And Haryana At Chandigarh · (1997) 139 CTR 322 : (1997) 226 ITR 296
Income Tax Act, 1961 — Section 154, 254, 254(1), 254(2), 80J
High Courts13 Jan 1997
Ramesh Sehgal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 476 : (1997) 2 Crimes 566 : (1997) 2 RCR(Criminal) 78
High Courts13 Jan 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 117
High Courts13 Jan 1997
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 231
High Courts10 Jan 1997
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 353 : (1997) 3 RCR(Civil) 506
High Courts10 Jan 1997
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2872
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Jan 1997Dismissed
Khalsa Pulp and Paper Industries (P.) Ltd. Vs Cellulosix Ltd.
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 144
Companies Act, 1956 — Section 433
High Courts10 Jan 1997
Kishan Chand Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1998) 234 ITR 808 : (1997) 116 PLR 87
Income Tax Act, 1961 — Section 72
High Courts10 Jan 1997
Ramji Lal Vs Ram Chander, Ex-Sarpanch
Punjab And Haryana At Chandigarh · (1997) CrLJ 4383 : (1997) 1 RCR(Criminal) 803