High Courts07 Jan 1997Dismissed
Deepak Kumar and Others Vs Jai Narain and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 154 : (1997) 2 RCR(Rent) 399
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,338 of 4,612
High Courts07 Jan 1997Dismissed
Ram Chand Malik Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 157 : (1998) 118 PLR 48 : (1998) 1 RCR(Civil) 742 : (1998) 1 RCR(Civil) 515
Motor Vehicles Act, 1939 — Section 95
High Courts07 Jan 1997
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2827 : (1997) 1 RCR(Criminal) 578
Criminal Procedure Code, 1973 (CrPC) — Section 4, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 37, 50, 55
High Courts06 Jan 1997Dismissed
Divisional Forest Officer, Social Forestry Project Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1997) 2 LLJ 1183 : (1997) 116 PLR 537
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts06 Jan 1997Allowed
The Faridabad Complex Administration Vs The Presiding Officers, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 147
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Jan 1997Dismissed
Smt. Shakti Devi and Others Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 78 : (1997) 2 RCR(Civil) 289 : (1997) 2 RCR(Civil) 712
Constitution of India, 1950 — Article 226Punjab Land Reforms Act, 1972 — Section 3(5)
High Courts06 Jan 1997
Shiv Lal Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 185
High Courts06 Jan 1997
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 116 : (1997) 2 RCR(Criminal) 215
High Courts06 Jan 1997
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 89 : (1996) 3 PLR 446 : (1997) 2 RCR(Criminal) 220
High Courts06 Jan 1997
Joginder Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 247
High Courts06 Jan 1997
H.K. Sanghi & Company Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 ICC 562 : (1997) 1 PLJ 329 : (1997) 3 RCR(Civil) 87
High Courts06 Jan 1997Dismissed
Kamlesh Vs Sewa
Punjab And Haryana At Chandigarh · (1998) 2 DMC 216
Hindu Marriage Act, 1955 — Section 13(1)
High Courts06 Jan 1997
M.K. Kohli Vs Alfadeal Chemicals and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 81
Industrial Disputes Act, 1947 — Section 2Punjab Shops and Commercial Establishments Act, 1958 — Section 2(4), 22
High Courts06 Jan 1997Allowed
Oswal Spinning and Weaving Mills Limited and Another Vs Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 84
Punjab General Sales Tax Act, 1948 — Section 12(6)
High Courts06 Jan 1997
Kewal Krishan Sharma and Others Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1997) ACJ 658 : (1997) 115 PLR 774
Motor Vehicles Act, 1939 — Section 110A, 111A
High Courts05 Jan 1997
Kuldip Singh Vs Sandeep Kaur
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 585
High Courts03 Jan 1997
Mool Chand and Others Vs Commissioner Ambala Division and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 689 : (1997) 3 RCR(Civil) 675
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts03 Jan 1997Dismissed
Kulwinder Kaur Vs Hari Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 205 : (1997) 3 RCR(Civil) 223
Hindu Marriage Act, 1955 — Section 13
High Courts03 Jan 1997Dismissed
Mohinder Singh Vs State (Chandigarh Administration)
Punjab And Haryana At Chandigarh · (1997) 115 PLR 623 : (1997) 2 RCR(Criminal) 168
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts03 Jan 1997
Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 166