High Courts17 Dec 1996
Rattan Singh Kishore Chand & Co. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 448
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,341 of 4,612
High Courts17 Dec 1996
Gurmail Kaur Vs Senior Superintendent of Police
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 772
High Courts17 Dec 1996
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 578
High Courts17 Dec 1996Dismissed
Sarup Singh and Others Vs Nirmal Singh and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 610 : (1997) 116 PLR 91 : (1997) 2 RCR(Civil) 563
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts16 Dec 1996
Naresh Kumar Aggarwal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 303 : (1997) 1 PLJ 131 : (1997) 2 PLR 180 : (1997) 2 RCR(Civil) 412 : (1997) 1 RCR(Civil) 684 : (1997) 1 SCT 684
High Courts16 Dec 1996Dismissed
Punjab Wakf Board Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 215 : (1997) 3 RCR(Civil) 65
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80Constitution of India, 1950 — Article 226
High Courts16 Dec 1996
Charan Singh Vs The Joint Director Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 661
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 7(1)
High Courts16 Dec 1996
Balraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 105 : (1997) 1 RCR(Criminal) 461
High Courts16 Dec 1996Allowed
Labh Singh Vs Modi Wire Products and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 997 : (1997) 116 PLR 299
Industrial Disputes Act, 1947 — Section 10(1), 33C(2)
High Courts16 Dec 1996Allowed
Atam Parkash Vs Sonia and Others
Punjab And Haryana At Chandigarh · (1998) 1 DMC 75
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 307, 342, 354, 406, 498A
High Courts13 Dec 1996Allowed
Kabul Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 114
Industrial Disputes Act, 1947 — Section 10
High Courts13 Dec 1996Allowed
Virnarpinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 104
Industrial Disputes Act, 1947 — Section 2, 25, 25F
High Courts13 Dec 1996
Rakesh Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 56
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Dec 1996Allowed
Indian Oil Corporation Ltd. Vs Commissioner, Jalandhar Division and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 545 : (1997) 2 RCR(Civil) 537
Punjab Municipal Act, 1911 — Section 2(3)Punjab Municipal Corporation Act, 1976 — Section 93
High Courts13 Dec 1996
Hardam Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 611 : (1997) 2 RCR(Civil) 369
Northern India Canal and Drainage Act, 1873 — Section 68(1)
High Courts12 Dec 1996Dismissed
Gulu Ram and Others Vs Chief Secretary, Haryana Govt.
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 507 : (1997) 117 PLR 478 : (1997) 3 RCR(Civil) 332
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1)
High Courts12 Dec 1996
Arun Madan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 690
High Courts12 Dec 1996
Ashok Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 718
High Courts12 Dec 1996
Kulbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 403
High Courts12 Dec 1996
Panipat Cooperative Sugar Mills Limited Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 110
Industrial Disputes Act, 1947 — Section 10