High Courts10 Oct 1996
Parveen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 477 : (1997) 2 RCR(Criminal) 365
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,353 of 4,612
High Courts10 Oct 1996
Commissioner of Income Tax Vs Haryana Roller Flour Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 224 ITR 242
Income Tax Act, 1961 — Section 256(2), 32, 43(1)
High Courts10 Oct 1996Allowed
Smt. Shanti Devi and Others Vs Brij Mohan and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 401 : (1997) 2 RCR(Civil) 288
Motor Vehicles Act, 1939 — Section 110A
High Courts10 Oct 1996
VARDHMAN OIL EXTRACTION and CHEMICALS PVT. LTD. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (1998) 148 CTR 538
Income Tax Act, 1961 — Section 256(2)
High Courts09 Oct 1996
R.K. Goel Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 174 : (1997) 2 RCR(Civil) 251
Haryana Urban Development Authority Act, 1977 — Section 17(1)
High Courts09 Oct 1996Allowed
Manjit Kaur Vs Santokh Singh and Another
Punjab And Haryana At Chandigarh · (1998) 1 DMC 122
Hindu Marriage (Amendment) Act, 1976 — Section 10(1)Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Oct 1996Dismissed
Nirmal Singh and Others Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 975 : (1997) 115 PLR 397 : (1997) 2 RCR(Civil) 281
Motor Vehicles Act, 1939 — Section 110A, 110A(3)
High Courts09 Oct 1996
Sonepat Co-operative Marketing Society Ltd. Vs Income Tax Appellate Tribunal, Delhi Bench
Punjab And Haryana At Chandigarh · (1997) 223 ITR 693
Income Tax Act, 1961 — Section 256, 80P
High Courts09 Oct 1996
Kular Coop. Agri. Service Society Ltd. Vs Registrar, Coop. Societies, Punjab
Punjab And Haryana At Chandigarh · (1997) 1 ICC 608 : (1997) 2 LLR 551 : (1997) 1 PLJ 170 : (1997) 1 PLR 297 : (1997) 2 RCR(Civil) 714 : (1997) 1 SCT 841
High Courts09 Oct 1996
Devki Nandan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 814
High Courts09 Oct 1996
Sain Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 547
High Courts09 Oct 1996
Tejbin Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 228
High Courts09 Oct 1996
Daya Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 662
High Courts09 Oct 1996Allowed
The Kular Cooperative Agricultural Service Society Limited Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 297
High Courts09 Oct 1996Allowed
Manjit Kaur Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 524 : (1997) 116 PLR 663 : (1997) 1 RCR(Civil) 616
Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Oct 1996Allowed
Navkiran Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 1624 : (1997) 1 RCR(Criminal) 64
Criminal Procedure Code, 1973 (CrPC) — Section 482Prisons Act, 1894 — Section 42, 45
High Courts09 Oct 1996
SONEPAT CO-OPERATIVE MARKETING SOCIETY LTD. Vs INCOME TAX APPELLATE TRIBUNAL and Others
Punjab And Haryana At Chandigarh · (1997) 138 CTR 163
Income Tax Act, 1961 — Section 256(2), 80P(2)(a)(iv)
High Courts08 Oct 1996Dismissed
Smt. Shobha Rani and Another Vs Shri Parshotam Dass and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 576 : (1997) 2 RCR(Civil) 300
Hindu Succession Act, 1956 — Section 22(1)
High Courts08 Oct 1996
Saneh Lata Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 284 : (1997) 1 RCR(Criminal) 187
High Courts08 Oct 1996
Khushi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 457