High Courts04 Oct 1996
Parma Nand Vs Sucha Singh
Punjab And Haryana At Chandigarh · (1997) 115 PLR 456 : (1997) 2 RCR(Civil) 127
Administration of Evacuee Property Act, 1950 — Section 10Evacuee Interest (Separation) Act, 1951 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,355 of 4,612
High Courts04 Oct 1996
Hukam Chand Chauhan Vs Haryana State Industrial Corporation
Punjab And Haryana At Chandigarh · (1997) 117 PLR 482 : (1997) 3 RCR(Civil) 306
High Courts03 Oct 1996
Arun Kumar Vs The Commissioner Prescribed Authority (Regional Deputy Director, Local Bodies) and Others
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0141
High Courts03 Oct 1996
Jagjit Khanna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 266 : (1997) 2 PLR 688 : (1997) 3 RCR(Civil) 46
High Courts03 Oct 1996Dismissed
State of Punjab Vs Baldev Singh alias Bagga
Punjab And Haryana At Chandigarh · (1997) CriLJ 2133 : (1997) 1 RCR(Criminal) 102
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts03 Oct 1996Dismissed
Jagjit Khanna Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 688
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 17(5), 17(7)
High Courts03 Oct 1996Allowed
Kulwant Singh Vs The Dy. District Primary Education Officer and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 228
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts03 Oct 1996Allowed
Sham Lal Nagpal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 673 : (1997) 3 RCR(Civil) 99
Haryana Urban Development Authority Act, 1977 — Section 17(1), 17(2), 17(3), 17(4)
High Courts03 Oct 1996
Amritsar Transport Co. Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 139 CTR 111 : (1997) 223 ITR 494 : (1997) 95 TAXMAN 54
Income Tax Act, 1961 — Section 104
High Courts03 Oct 1996
Rachhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 583 : (1997) 1 RCR(Criminal) 167
High Courts03 Oct 1996
Commissioner of Income Tax Vs Wazir Singh
Punjab And Haryana At Chandigarh · (1997) 226 ITR 820
Income Tax Act, 1961 — Section 171
High Courts01 Oct 1996
Hari Narain Singh Bhanot Vs The Ludhiana Whole-Sale Cloth Merchants Shop-Cum-Office Building Society (Regd) and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 97 : (1997) 3 CivCC 97 : (1996) 114 PLR 741 : (1997) 1 RCR(Civil) 162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Oct 1996
COMMISSIONER OF INCOME TAX Vs TIRLOK SINGH.
Punjab And Haryana At Chandigarh · (1997) 141 CTR 176
Income Tax Act, 1961 — Section 256(1)
High Courts01 Oct 1996
Karan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0076
High Courts01 Oct 1996
Commissioner of Income Tax Vs Ess Ess Kay Engineering Co. Ltd.
Punjab And Haryana At Chandigarh · (1997) 224 ITR 82
Income Tax Act, 1961 — Section 256, 256(2), 271(1)
High Courts01 Oct 1996
Delhi Agriculture Store, Lohian Khas Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 347 : (1997) 1 RCR(Criminal) 42
High Courts01 Oct 1996
Durga Devi Vs Ganeshi
Punjab And Haryana At Chandigarh · (1997) 3 ICC 235 : (1997) 1 PLR 441 : (1997) 1 RCR(Civil) 639 : (1997) 1 RCR(Rent) 266
High Courts01 Oct 1996
Mange and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 598
High Courts01 Oct 1996
Nalwa Polytechnic Institute Vs All India Council of Technical Education and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 221 : (1997) 1 RCR(Civil) 566
All India Council for Technical Education Act, 1987 — Section 3Constitution of India, 1950 — Article 14, 226
High Courts01 Oct 1996Allowed
Nand Kumar Vs Sheela Devi
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 512 : (1996) 114 PLR 756 : (1997) 1 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3