High Courts01 Oct 1996Dismissed
Mrs. Durga Devi Vs Ganeshi
Punjab And Haryana At Chandigarh · (1997) 115 PLR 441
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,356 of 4,612
High Courts30 Sept 1996
Kalu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 702 : (1997) 1 RCR(Criminal) 259
High Courts30 Sept 1996
Makhan Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 576
High Courts30 Sept 1996
Daljeet Singh Vs State of Punjab through Sub Divisional Magistrate, Muktsar
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 565 : (1997) 1 AICLR 335 : (1997) 1 RCR(Criminal) 250
High Courts27 Sept 1996Dismissed
Mangat Ram and Others Vs Dina Nath
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 570 : (1997) 116 PLR 222 : (1997) 3 RCR(Civil) 70
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Succession Act, 1925 — Section 70
High Courts27 Sept 1996Allowed
Satish Kumari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 161
Punjab Forest Subordinate Service (Ministerial Section) Rules, 1943 — Rule 9
High Courts27 Sept 1996Allowed
Maghan Packers (P) Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1997) 115 PLR 559 : (1997) 2 RCR(Civil) 543
Punjab Municipal Act, 1911 — Section 200, 202
High Courts27 Sept 1996
Kashmir Kaur Vs Sec. to Govt. of Haryana, Development and Panchayat Department-Cum-Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 242 : (1996) 3 RCR(Civil) 686
Haryana Panchayati Raj Act, 1994 — Section 51(1)
High Courts27 Sept 1996Dismissed
Sant Ram and Others Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 446 : (1997) 1 RCR(Civil) 319
Punjab Land Revenue Act, 1887 — Section 111, 158(9)
High Courts27 Sept 1996
Commissioner of Income Tax Vs Morinda Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1998) 231 ITR 685
Income Tax Act, 1961 — Section 256(1), 256(2), 37
High Courts27 Sept 1996
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 449
High Courts27 Sept 1996Allowed
Satya Pal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 328
Industrial Disputes Act, 1947 — Section 25(F)
High Courts26 Sept 1996Allowed
Hans Raj and Others Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 5 : (1996) 3 RCR(Civil) 740
Registration Act, 1908 — Section 17(2)
High Courts26 Sept 1996
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 92
High Courts26 Sept 1996
Surain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 79
High Courts26 Sept 1996
Love Kumar Vs Sunita Puri
Punjab And Haryana At Chandigarh · AIR 1997 P&H 189 : (1997) 2 CivCC 195 : (1998) 2 DMC 711 : (1997) 2 ILR (P&H) 79 : (1997) 116 PLR 271 : (1997) 3 RCR(Civil) 371 : (1996) 3 RCR(Civil) 675
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Hindu Marriage Act, 1955 — Section 13(1), 23, 23(2), 24, 28Limitation Act, 1963 — Section 5
High Courts26 Sept 1996
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 834
High Courts26 Sept 1996Allowed
Om Parkash Vs Kishan Chand and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 189 : (1997) 115 PLR 248 : (1996) 3 RCR(Civil) 737
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 115
High Courts26 Sept 1996Dismissed
Smt. Gur Dai Vs Arjan Singh (Died) through LRs
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 184 : (1997) 115 PLR 666 : (1997) 1 RCR(Civil) 12
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts25 Sept 1996
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 471