High Courts23 Sept 1996
RAKESH RAJ and ASSOCIATES Vs CENTRAL BOARD OF DIRECT TAXES and Another
Punjab And Haryana At Chandigarh · (1996) 136 CTR 217
Income Tax Act, 1961 — Section 119
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,358 of 4,612
High Courts23 Sept 1996
The New India Assurance Co. Ltd. Vs Randhir Singh and Another
Punjab And Haryana At Chandigarh · (1998) ACJ 58 : (1997) 115 PLR 532 : (1997) 2 RCR(Civil) 535
Motor Vehicles Act, 1939 — Section 96(2)
High Courts23 Sept 1996Allowed
Jarnail Singh Vs Gurbax Singh and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 946 : (1997) 117 PLR 180 : (1997) 3 RCR(Civil) 77
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Sept 1996
Rakesh Raj and Associates Vs Central Board of Direct Taxes and Another
Punjab And Haryana At Chandigarh · (1997) 223 ITR 282 : (1997) 115 PLR 129
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194C, 194E, 194J
High Courts23 Sept 1996Dismissed
Girwar Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 626 : (1997) 2 RCR(Civil) 114
Punjab Land Revenue Act, 1887 — Section 113, 118, 16
High Courts23 Sept 1996
Chamela Ram and Others Vs Gulab Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 302 : (1997) 3 RCR(Civil) 376
Motor Vehicles Act, 1988 — Section 140(2)
High Courts23 Sept 1996
Gurmej Kaur Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1997) 4 LLR 244 : (1996) PLJ 642 : (1997) 2 RCR(Civil) 100
High Courts20 Sept 1996Dismissed
Tirath Ram Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1997) 115 PLR 728 : (1997) 2 RCR(Civil) 674
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 91(8)
High Courts20 Sept 1996
Mangal Dass Arora Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 43 : (1997) 2 RCR(Civil) 189
Constitution of India, 1950 — Article 226
High Courts20 Sept 1996Allowed
Krishan Lal Chabra Vs The Administrator, Punjab Urban Planning and Development Authority and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 18
Punjab Apartment and Property Regulation Act, 1995 — Section 46
High Courts20 Sept 1996
Kehar Singh Sahota Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 117
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts20 Sept 1996Dismissed
Jiwni and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 DMC 572 : (1997) 1 ILR (P&H) 222 : (1996) 3 RCR(Criminal) 710
Criminal Procedure Code, 1973 (CrPC) — Section 181, 184, 220, 223Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts20 Sept 1996
Prem Nath Vs Assistant Sub Inspector Hukam Singh
Punjab And Haryana At Chandigarh · (1997) 1 CurLJ 679 : (1997) 1 RCR(Criminal) 805
High Courts20 Sept 1996
Smt. Bhagwant Kaur Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 141 CTR 189 : (1997) 223 ITR 242
Income Tax Act, 1961 — Section 143(1), 246, 246(1)
High Courts20 Sept 1996
Mota Singh Vs Executive Magistrate, Amritsar
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 712 : (1997) 1 RCR(Criminal) 67
High Courts20 Sept 1996Allowed
Pratap Singh and Another Vs Smt. Sharmila and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 624 : (1997) ACJ 558 : (1997) 115 PLR 673 : (1997) 2 RCR(Civil) 380
Motor Vehicles Act, 1988 — Section 10
High Courts20 Sept 1996Dismissed
Punjab State and Others Vs Hardev Singh
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 620 : (1997) 115 PLR 669
Limitation Act, 1963 — Article 113
High Courts19 Sept 1996
Sat Pal (decd.) (thro Smt. Satya Wati) Vs Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1997) 223 ITR 187
Estate Duty Act, 1953 — Section 14, 15, 2(15)
High Courts19 Sept 1996
Rajan Sikka Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 168
High Courts19 Sept 1996
Controller of Estate Duty Vs Homojit Singh
Punjab And Haryana At Chandigarh · (1997) 223 ITR 139