High Courts19 Sept 1996
SAT PAL (DECEASED, THROUGH SMT. SATYA WATI, ACCOUNTABLE PERSON) Vs CONTROLLER OF ESTATE DUTY.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 549
Estate Duty Act, 1953 — Section 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,359 of 4,612
High Courts19 Sept 1996Dismissed
Salwant Singh and Others Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 363 : (1997) 3 CivCC 363 : (1997) 115 PLR 160 : (1997) 2 RCR(Civil) 170
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 9 Rule 9, 11
High Courts18 Sept 1996Allowed
Sukhdip Singh Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1997) 115 PLR 708 : (1997) 2 RCR(Civil) 655
High Courts18 Sept 1996
Vijay Kumar Sharma Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 576 : (1997) 3 RCR(Criminal) 402
High Courts18 Sept 1996Dismissed
Harbinder Bajwa Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1996) 114 PLR 621 : (1996) 1 RCR(Civil) 417
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 10
High Courts18 Sept 1996Dismissed
Balbir Kaur Vs Daljit Singh
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 42 : (1997) 115 PLR 448 : (1997) 2 RCR(Civil) 284 : (1997) 2 RCR(Civil) 121
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Sept 1996
National Insurance Co. Ltd. Vs Smt. Bala Devi and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1297 : (1997) 116 PLR 269 : (1997) 3 RCR(Civil) 370
Motor Vehicles Act, 1988 — Section 166
High Courts17 Sept 1996Dismissed
Kartar Singh and Another Vs Financial Commissioner (Planning) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 261 : (1997) 2 RCR(Civil) 608
Civil Procedure Code, 1908 (CPC) — Section 11, 9Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts17 Sept 1996
Joginder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 489
Penal Code, 1860 (IPC) — Section 405, 498A
High Courts17 Sept 1996
Jagir Singh Vs Hartej Singh
Punjab And Haryana At Chandigarh · (1997) 2 ICC 282 : (1997) 1 PLJ 503 : (1997) 1 RCR(Civil) 554
High Courts17 Sept 1996
Harmail Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 117
High Courts17 Sept 1996Allowed
Dharambir Vs Risal Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 207 : (1997) 1 RCR(Civil) 410
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts16 Sept 1996
Superintending Engineer, Punjab Water Supply and Sewerage Board Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 101 : (1997) 1 RCR(Civil) 266
Arbitration Act, 1940 — Section 11(1)
High Courts16 Sept 1996Dismissed
Ujagar Singh and Others Vs Gram Panchayat of Village Majhi and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 386 : (1997) 2 RCR(Civil) 93
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13
High Courts16 Sept 1996
Christ High School and Nursery Vs Bharbhagwan Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 146
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Sept 1996Allowed
Tarsem Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 34 : (1996) 3 RCR(Civil) 468 : (1996) 3 RCR(Criminal) 633
Constitution of India, 1950 — Article 21Essential Commodities Act, 1955 — Section 3(1)
High Courts16 Sept 1996Dismissed
Compact Disc India Ltd. and Others Vs Contour Advertising (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 295 : (1997) 88 CompCas 176
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Sept 1996
Christ High School and Nursery through its Principal Vs Bharbhagwan Singh
Punjab And Haryana At Chandigarh · (1997) 3 CCC 338 : (1997) Supp CivCC 338 : (1997) 1 PLR 146 : (1997) 2 RCR(Civil) 185
High Courts16 Sept 1996
Balwinder Singh and Others Vs Surinder Kaur and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 509 : (1997) 1 RCR(Civil) 264
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1996
Union of India (UOI) Vs The Special Land Acquisition Collector-cum-Competent Authority and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 595 : (1997) 2 RCR(Civil) 98
Land Acquisition Act, 1894 — Section 2