High Courts12 Sept 1996Dismissed
Roshan Lal Vs Sudhir Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 210 : (1996) 2 RCR(Rent) 623
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 4(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,361 of 4,612
High Courts12 Sept 1996Allowed
Central Ware-Housing Corporation Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 123 : (1997) 1 RCR(Civil) 412
Punjab Municipal Act, 1911 — Section 66, 68
High Courts12 Sept 1996Dismissed
Goel Flour and Oil Mills Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 175 : (1997) 115 PLR 663 : (1997) 1 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts11 Sept 1996Allowed
Kartar Kaur Vs Kewal Singh and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 506 : (1997) 2 RCR(Civil) 483
Evidence Act, 1872 — Section 67, 68Hindu Succession Act, 1956 — Section 30Transfer of Property Act, 1882 — Section 3
High Courts11 Sept 1996Dismissed
Sher Singh Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 144 : (1997) 1 RCR(Civil) 199
Evidence Act, 1872 — Section 31, 58Land Acquisition Act, 1894 — Section 18Punjab Land Revenue Act, 1887 — Section 44
High Courts11 Sept 1996Dismissed
Rani Vs Amar Nath
Punjab And Haryana At Chandigarh · (1997) 115 PLR 511
Hindu Marriage Act, 1955 — Section 13(1)
High Courts11 Sept 1996
Indian Overseas Bank Vs Shree Saraswati Spinning Mills and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 359 : (1997) 2 RCR(Civil) 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Sept 1996Dismissed
Kundan Rice and General Mills and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 895 : (1997) 2 ILR (P&H) 144 : (1997) 115 PLR 279 : (1997) 2 RCR(Civil) 51
Constitution of India, 1950 — Article 14, 17, 19(4), 2, 226
High Courts11 Sept 1996
Pokhar Vs State of Haryana through the Collector, District Sirsa
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 609
High Courts11 Sept 1996
Darbara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 701
High Courts11 Sept 1996
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 859 : (1996) 3 RCR(Criminal) 616
High Courts11 Sept 1996
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 9
High Courts11 Sept 1996
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 746 : (1997) 1 Crimes 561 : (1997) 1 RCR(Criminal) 85
High Courts10 Sept 1996Dismissed
Smt. Savinder Kaur Vs Pindi Paint Stores Agency
Punjab And Haryana At Chandigarh · (1997) 115 PLR 212 : (1996) 2 RCR(Rent) 611
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts10 Sept 1996Dismissed
Shavinder Singh and Others Vs The Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 121 : (1997) 2 RCR(Civil) 168
Northern India Canal and Drainage Act, 1873 — Section 30FF(2)
High Courts10 Sept 1996
Income Tax Officer Vs Inderjit Chopra
Punjab And Haryana At Chandigarh · (1997) 138 CTR 122 : (1997) 1 ILR (P&H) 300 : (1997) 224 ITR 691 : (1997) 1 RCR(Criminal) 89
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 276C, 277
High Courts10 Sept 1996
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 700
High Courts10 Sept 1996
Kumar Engineers Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 137 CTR 597 : (1997) 223 ITR 18
Income Tax Act, 1961 — Section 147, 37, 40A(2)
High Courts10 Sept 1996Dismissed
Manpreet Kaur and Others Vs Assistant Labour Commissioner for Workmen's Compensation and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 164 : (1996) 114 PLR 564
Employees State Insurance Act, 1948 — Section 53
High Courts09 Sept 1996
CONTROLLER OF ESTATE DUTY Vs UJAGAR SINGH.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 577
Estate Duty Act, 1953 — Section 64(3)