High Courts09 Sept 1996
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 630
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,362 of 4,612
High Courts09 Sept 1996
Dharamvir Singh Vs Navraj Sandhu
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 615
High Courts09 Sept 1996
Controller of Estate Duty Vs Ujjagar Singh
Punjab And Haryana At Chandigarh · (1997) 225 ITR 987
Estate Duty Act, 1953 — Section 59, 64(3), 73AEstate Duty Rules, 1953 — Rule 24
High Courts09 Sept 1996
Ajit Singh, Lambardar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 282 : (1997) 1 RCR(Criminal) 70
High Courts09 Sept 1996Dismissed
Joginder Singh and Others Vs Surinder Singh (Deceased) and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 399 : (1997) 115 PLR 83 : (1996) 1 RCR(Civil) 479
High Courts09 Sept 1996
Raj Kaur Vs Mohinder Kaur (Died) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 219
Hindu Marriage Act, 1955 — Section 16(3)
High Courts09 Sept 1996Dismissed
Surinder Singh Vs The Doaba Worsted Spinners Limited and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 120
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts07 Sept 1996
Hardial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 ICC 649 : (1997) 2 LLR 193 : (1997) 1 PLJ 524 : (1997) 1 PLR 238 : (1997) 2 RCR(Civil) 174
High Courts07 Sept 1996Allowed
Sheo Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 665 : (1997) 1 RCR(Civil) 265
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts07 Sept 1996Allowed
Sulakhan Singh Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 48 : (1997) 117 PLR 395 : (1997) 4 RCR(Civil) 556
Transfer of Property Act, 1882 — Section 60
High Courts07 Sept 1996
Inderjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 845
High Courts07 Sept 1996
Commissioner of Income Tax Vs Smithkline Beecham Consumer Brands Ltd. (formerly known as HMM Ltd.)
Punjab And Haryana At Chandigarh · (1997) 226 ITR 764
Income Tax Act, 1961 — Section 256, 32, 35, 35(1), 35B(1)
High Courts07 Sept 1996Dismissed
Subash Rani and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 2 DMC 529
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts07 Sept 1996Dismissed
Hardial Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 238
Land Acquisition Act, 1894 — Section 17(4)
High Courts07 Sept 1996Dismissed
Ran Singh Vs Pirthi and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 667 : (1996) 114 PLR 511 : (1996) 3 RCR(Civil) 619 : (1997) 2 RCR(Civil) 108
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 15
High Courts07 Sept 1996
COMMISSIONER OF INCOME TAX Vs SMITHKLINE BEECHAM CONSUMER BRANDS LTD.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 167
Income Tax Act, 1961 — Section 256(2)
High Courts07 Sept 1996Dismissed
Babu Ram Vs Kundan and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 437 : (1997) 1 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts06 Sept 1996
NARESH KUMAR Vs GOVERNMENT OF INDIA and Others
Punjab And Haryana At Chandigarh · (1997) 141 CTR 507
Income Tax Act, 1961 — Section 273A
High Courts06 Sept 1996
Naresh Kumar Vs Government of India and Others
Punjab And Haryana At Chandigarh · (1997) 147 CTR 507 : (1997) 223 ITR 569
Income Tax Act, 1961 — Section 139(2), 148, 273A
High Courts06 Sept 1996
Virender Singh alias Shiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 373 : (1998) 2 RCR(Criminal) 372