High Courts30 Aug 1996Dismissed
Kewal Krishan Vs Smt. Lajwanti
Punjab And Haryana At Chandigarh · (1997) 115 PLR 198 : (1997) 1 RCR(Rent) 377
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,363 of 4,611
High Courts30 Aug 1996Allowed
Gurmel Singh (Deceased) alias Gurmel Dass represented by his LRs Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 161 : (1996) 114 PLR 578 : (1997) 1 RCR(Civil) 656
High Courts30 Aug 1996
Sunil Suman Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 224
Motor Vehicles Act, 1988 — Section 2(28)
High Courts30 Aug 1996Dismissed
Mohan Sarup Singh (Deceased) Vs Rajeshwar Sarup and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 278 : (1997) 115 PLR 336 : (1997) 2 RCR(Civil) 426
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68
High Courts29 Aug 1996
Mohinder Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1997) 3 CCC 311 : (1997) Supp CivCC 311 : (1997) 2 PLJ 247 : (1997) 1 PLR 73 : (1996) 3 RCR(Civil) 679
High Courts29 Aug 1996
COMMISSIONER OF GIFT TAX Vs DR. KRISHAN LAL KHERA
Punjab And Haryana At Chandigarh · (1998) 148 CTR 524
Gift Tax Act, 1958 — Section 26(3)
High Courts29 Aug 1996Allowed
Surinder Singh Vs John Impex (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 81 : (1996) 3 RCR(Criminal) 621 : (1996) 3 RCR(Criminal) 622
Criminal Procedure Code, 1973 (CrPC) — Section 190, 198, 199, 2, 4(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143, 7, 9Penal Code, 1860 (IPC) — Section 420
High Courts29 Aug 1996
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 08 P&H CK 0132
High Courts29 Aug 1996
Lahori Ram Vashisth Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 627
High Courts29 Aug 1996
Shiv Pal Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 683
High Courts29 Aug 1996Dismissed
Dr. R.K. Sood Vs Usha Rani Sood
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 211 : (1997) 1 DMC 588 : (1996) 3 RCR(Civil) 615
Hindu Marriage Act, 1955 — Section 24, 26
High Courts29 Aug 1996Dismissed
Mohinder Singh Vs Gurdial Singh and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 73
Civil Procedure Code, 1908 (CPC) — Section 148 , 151Specific Relief Act, 1963 — Section 28(2) , 28(3)
High Courts28 Aug 1996
Inder Sain Mittal Vs Executive Engineer, Housing Board, Karnal
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 723
High Courts28 Aug 1996
Simla Devi Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (1997) 75 FLR 669 : (1997) 1 LLJ 788
Industrial Disputes Act, 1947 — Section 2
High Courts28 Aug 1996
Tarsham Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 270
High Courts28 Aug 1996
Raj Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 490 : (1996) 3 RCR(Criminal) 448
High Courts28 Aug 1996
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 138
High Courts28 Aug 1996
Nanak Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 717
High Courts28 Aug 1996
Sodhi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 760
High Courts28 Aug 1996
Sukha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 821