High Courts23 Aug 1996Allowed

Birmati and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1997) ACJ 1164 : (1997) 3 CivCC 299 : (1997) Supp CivCC 299 : (1997) 1 ILR (P&H) 407 : (1997) 115 PLR 61 : (1997) 2 RCR(Civil) 151 : (1996) 3 RCR(Criminal) 742

Constitution of India, 1950 — Article 21
High Courts23 Aug 1996Allowed

Chhotu Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 1 DMC 203 : (1996) 3 RCR(Criminal) 601

Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 223Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts22 Aug 1996Allowed

Des Raj Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (1997) 1 DMC 210 : (1996) 3 RCR(Criminal) 645

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 304B