High Courts28 Aug 1996Allowed

Murti Vaishnu Mata alias Durga Mata Vs Vaishnu Dutt

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 528 : (1997) 116 PLR 370 : (1997) 1 RCR(Civil) 360

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Evidence Act, 1872 — Section 114Societies Registration Act, 1860 — Section 1 , 2