High Courts19 Aug 1996
Baj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 591 : (1996) 3 RCR(Criminal) 432
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,367 of 4,611
High Courts19 Aug 1996
Ravinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 763
High Courts19 Aug 1996
Manjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 318 : (1996) 4 RCR(Civil) 122
Constitution of India, 1950 — Article 14, 15
High Courts19 Aug 1996
Atma Tube Products Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 135 CTR 53 : (1997) 1 ILR (P&H) 400 : (1996) 222 ITR 720
Income Tax Act, 1961 — Section 226, 226(3)
High Courts19 Aug 1996Allowed
Mrs. Madhu Vs Parduman Singh Pundir
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 337 : (1997) 1 DMC 565 : (1996) 3 RCR(Civil) 614
Hindu Marriage Act, 1955 — Section 24
High Courts19 Aug 1996
Gurnam Singh and Others Vs UCO Bank and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 163 : (1996) 114 PLR 624 : (1996) 3 RCR(Civil) 665
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts19 Aug 1996Allowed
Krishna Kumari Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 382 : (1997) 2 DMC 616 : (1997) 1 RCR(Civil) 520
Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Aug 1996Dismissed
Ujagar Singh Vs Shivraj Singh
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 313 : (1997) 1 RCR(Civil) 395
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 27
High Courts16 Aug 1996
Municipal Committee Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 147
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Aug 1996
Raseed Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 331
High Courts16 Aug 1996Dismissed
The State of Punjab Vs Jaswinder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 433
Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 20
High Courts16 Aug 1996Allowed
Smt. Satya Devi Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 235 : (1997) 2 RCR(Civil) 107
Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13
High Courts14 Aug 1996Allowed
Manohar Singh Vs Inspector, Cus. and C. Ex.
Punjab And Haryana At Chandigarh · (1999) 114 ELT 382
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 67
High Courts14 Aug 1996
Kabul Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 159
Constitution of India, 1950 — Article 14, 16
High Courts14 Aug 1996
Gamchu Vs Sohan Lal and Others
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 431 : (1997) 115 PLR 237 : (1997) 2 RCR(Civil) 110
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 41 Rule 27
High Courts14 Aug 1996Allowed
Vinay Mittar Vs Kanta Bhagat and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 515 : (1997) 115 PLR 347 : (1997) 2 RCR(Civil) 433
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 Aug 1996
Inderjit alias Raj Vs Judicial Magistrate 1st Class, Barnala
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 681
High Courts13 Aug 1996
Gurdial Singh Vs Joginder Singh and Another
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 577 : (1996) 114 PLR 370 : (1996) 1 RCR(Civil) 473
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts13 Aug 1996Dismissed
Jagir Singh and Another Vs Ganga Ram and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 503 : (1997) 1 RCR(Civil) 536
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36Evacuee Interest (Separation) Act, 1951 — Section 9(2)
High Courts13 Aug 1996Dismissed
Pawan Kumar Vs The Commissioner Workmen Compensation and Another
Punjab And Haryana At Chandigarh · (1997) ACJ 397 : (1996) 114 PLR 352
Motor Vehicles Act, 1988 — Section 167Workmens Compensation Act, 1923 — Section 3(5)