High Courts08 Oct 1996Allowed
Ram Lal and Others Vs Financial Commissioner, Revenue and Secretary to Government and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 191 : (1997) 3 RCR(Civil) 169
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,354 of 4,612
High Courts08 Oct 1996Allowed
U.T. Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 116 PLR 401 : (1996) 1 RCR(Civil) 488
Motor Vehicles Act, 1988 — Section 66, 76
High Courts07 Oct 1996Dismissed
Kulwinder Kaur Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 554
High Courts07 Oct 1996
Meero Vs Motor Accident Claims Tribunal
Punjab And Haryana At Chandigarh · (1998) ACJ 89 : (1997) 115 PLR 246 : (1996) 3 RCR(Civil) 704
Motor Vehicles Act, 1988 — Section 166E
High Courts07 Oct 1996Allowed
Rajinder Kumar Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 410 : (1997) 2 RCR(Civil) 511
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Oct 1996
Controller of Estate Duty Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1997) 223 ITR 524
Estate Duty Act, 1953 — Section 59
High Courts07 Oct 1996
Maurya Timbers Vs Deputy Excise and Taxation Commissioner-cum-Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 293 : (1997) 3 RCR(Civil) 164
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts07 Oct 1996
Jangir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 273
High Courts07 Oct 1996
State of Haryana Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0053
High Courts07 Oct 1996
Jaimal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 241
High Courts07 Oct 1996Allowed
Laxmi Dal Mills, Commission Agents and Others Vs Punjab State Agricultural Marketing Board and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 288 : (1997) 1 RCR(Civil) 730
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 31(1)Punjab Agricultural Produce Markets Act, 1961 — Section 46
High Courts04 Oct 1996
COMMISSIONER OF INCOME TAX Vs AJANTA TRADING CORPORATION.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 338 : (1997) 95 TAXMAN 289
Income Tax Act, 1961 — Section 256(2)
High Courts04 Oct 1996Dismissed
Jarnail Singh Vs The Joint Development Commissioner (I.R.D.) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 133 : (1997) 2 RCR(Civil) 82
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5, 7
High Courts04 Oct 1996Dismissed
Bawa Daswanda Singh Vs Saswant Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 593 : (1997) 1 RCR(Rent) 260
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts04 Oct 1996
Commissioner of Income Tax Vs Mathura Dass Laxmi Narain
Punjab And Haryana At Chandigarh · (1997) 141 CTR 534 : (1997) 223 ITR 343
Income Tax Act, 1961 — Section 147, 256
High Courts04 Oct 1996Dismissed
Managing Committee, S.D. High School Vs Kundan Lal
Punjab And Haryana At Chandigarh · (1997) 116 PLR 616 : (1997) 2 RCR(Civil) 469
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 1996
Commissioner of Income Tax Vs Smt. Sushma Saxena
Punjab And Haryana At Chandigarh · (1997) 143 CTR 269 : (1997) 223 ITR 395
Income Tax Act, 1961 — Section 139, 139(8), 147, 2(40), 215
High Courts04 Oct 1996
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 381 : (1996) 3 RCR(Criminal) 708
High Courts04 Oct 1996
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 715 : (1996) 3 RCR(Criminal) 654
High Courts04 Oct 1996
Chand Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 7 : (1997) 1 RCR(Criminal) 616