High Courts06 Feb 1998Dismissed
Brij Lal Vs Gaushala and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 251 : (1998) 118 PLR 544 : (1998) 2 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,245 of 4,612
High Courts06 Feb 1998
Punjab National Bank Vs Amrit Cellulose Ltd. and others
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 126 : (1998) 118 PLR 679 : (1998) 2 RCR(Civil) 169
Companies Act, 1956 — Section 446
High Courts06 Feb 1998Allowed
State Bank of India Vs Malook Chand Agroils Limited
Punjab And Haryana At Chandigarh · (1998) 118 PLR 531 : (1998) 2 RCR(Civil) 376
Companies Act, 1956 — Section 446
High Courts06 Feb 1998Dismissed
Krishan Lal and Another Vs Sudesh Kumari and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 168 : (1998) 3 CivCC 136 : (1998) 118 PLR 514 : (1998) 2 RCR(Civil) 364
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Feb 1998Allowed
Smt. Roop Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 119 PLR 179 : (1998) 2 RCR(Civil) 451
Punjab Panchayati Raj Act, 1994 — Section 175(1)
High Courts06 Feb 1998Allowed
Phool Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 218
High Courts06 Feb 1998Dismissed
Teji and Others Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1998) 118 PLR 686 : (1998) 2 RCR(Civil) 325
High Courts06 Feb 1998Dismissed
Centuary Steel Industries Vs Eider PWI Paging Limited
Punjab And Haryana At Chandigarh · (1998) 119 PLR 47 : (1998) 3 RCR(Civil) 220
Companies Act, 1956 — Section 434
High Courts06 Feb 1998Allowed
Jaspal Kaur Vs Hazara Singh and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 676 : (1998) 2 RCR(Civil) 100
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Feb 1998Dismissed
Tek Ram Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 668 : (1998) 3 RCR(Civil) 90
Punjab Land Revenue Rules, 1909 — Rule 15
High Courts05 Feb 1998
COMMISSIONER OF Income Tax Vs BALDEV INDER SINGH (DECD.)
Punjab And Haryana At Chandigarh · (1998) 234 ITR 654
Income Tax Act, 1961 — Section 256
High Courts05 Feb 1998Allowed
Gain Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 DMC 306 : (1998) 2 RCR(Criminal) 139
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Feb 1998
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 111 : (1998) 2 RCR(Criminal) 320
High Courts05 Feb 1998
Commissioner of Income Tax Vs Baldev Inder Singh (Dead)
Punjab And Haryana At Chandigarh · (1998) 234 ITR 654
Income Tax Act, 1961 — Section 2(14), 45(1)
High Courts05 Feb 1998Dismissed
Siri Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 252 : (1998) 119 PLR 303 : (1998) 2 RCR(Civil) 557
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4 , 5A
High Courts05 Feb 1998
Sudesh and Others Vs Harmal Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 5 : (1998) 119 PLR 44
Motor Vehicles Act, 1939 — Section 110A
High Courts05 Feb 1998Dismissed
Shree Chand and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 220
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts04 Feb 1998Dismissed
Sarwan Vs Babu
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 293 : (1998) 2 RCR(Civil) 47
High Courts04 Feb 1998Dismissed
Dilbagh Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 319 : (1998) 3 RCR(Civil) 181
High Courts04 Feb 1998Dismissed
Malwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 234
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4