High Courts04 Feb 1998
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 61
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,246 of 4,612
High Courts04 Feb 1998
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 310
High Courts04 Feb 1998Dismissed
Devinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 120 PLR 27 : (1998) 2 RCR(Civil) 106
Land Acquisition Act, 1894 — Section 23
High Courts04 Feb 1998Allowed
Chander Bhan and Another Vs Khem Chand
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 123 : (1998) 119 PLR 685 : (1998) 3 RCR(Civil) 237
High Courts03 Feb 1998
Charan Dass Vs Piara Lal
Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0155
High Courts03 Feb 1998Dismissed
Naresh Kumar Vs The Lok Sewak Co-operative Marketing-Cum-Processing Society Limited and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 291 : (1998) 2 RCR(Civil) 234
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts03 Feb 1998Dismissed
Avinash Chander Vs Smt. Anita Kumari
Punjab And Haryana At Chandigarh · (1998) 120 PLR 40
Guardians and Wards Act, 1890 — Section 7
High Courts03 Feb 1998Dismissed
Jaswant Singh Vs Bahadur Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 658 : (1998) 2 RCR(Civil) 12 : (1998) 2 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts03 Feb 1998Allowed
Punjab Civil and Consumer Welfare Front (Regd.) and Another Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1999) 1 ACC 636 : (2000) ACJ 1281 : AIR 1999 P&H 32 : (1999) 1 ILR (P&H) 206 : (1998) 120 PLR 92 : (1998) 3 RCR(Civil) 467
Constitution of India, 1950 — Article 21Punjab Municipal Corporation Act, 1976 — Section 44
High Courts03 Feb 1998
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 570
High Courts03 Feb 1998
Karan Singh Vs Khazan Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 431
High Courts03 Feb 1998
Avtar Lal st Vs Punjab State
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 514 : (1998) 2 RCR(Criminal) 392
High Courts03 Feb 1998
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 441 : (1998) 2 RCR(Criminal) 67
High Courts03 Feb 1998
Ranbir Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 426 : (1998) 119 PLR 221
Constitution of India, 1950 — Article 14, 16, 39
High Courts03 Feb 1998Dismissed
Ram Saroop Vs Asla Devi
Punjab And Haryana At Chandigarh · (1998) 120 PLR 39
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Feb 1998Dismissed
Raghubansh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 146 : (1999) 1 ILR (P&H) 73 : (1998) 119 PLR 168 : (1998) 2 RCR(Civil) 108
Limitation Act, 1963 — Section 5
High Courts02 Feb 1998
Paramjit Singh Gandhi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 687 : (1998) 2 CurLJ 200 : (1998) 2 RCR(Criminal) 359
High Courts02 Feb 1998
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 137 : (1998) 2 RCR(Criminal) 211
High Courts02 Feb 1998
Satnam Singh alias Sattu Vs Karam Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 573 : (1998) 1 RCR(Civil) 723
High Courts02 Feb 1998Dismissed
The Mauran Co-operative Agricultural Service Society Ltd. Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 194
Constitution of India, 1950 — Article 226