High Courts09 Feb 1998
Barjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 524
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,244 of 4,612
High Courts09 Feb 1998Allowed
Pratibha Gupta and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 211 : (1998) 2 RCR(Civil) 324
Constitution of India, 1950 — Article 14, 15, 226
High Courts07 Feb 1998
Vishwa Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0095
Penal Code, 1860 (IPC) — Section 300
High Courts06 Feb 1998Dismissed
Punjab National Bank Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 746
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Feb 1998Allowed
Smt. Shakshi Vs Vijay Kant
Punjab And Haryana At Chandigarh · (1998) 118 PLR 684
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts06 Feb 1998Allowed
Rajesh Vs Anuradha
Punjab And Haryana At Chandigarh · (1998) 2 DMC 440 : (1998) 3 RCR(Civil) 696 : (1998) 2 RCR(Civil) 336
Hindu Marriage Act, 1955 — Section 24
High Courts06 Feb 1998
Ramesh and Others Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 130 : (1998) 118 PLR 535 : (1998) 2 RCR(Civil) 377
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Environment (Protection) Act, 1986 — Section 6
High Courts06 Feb 1998
Gopal Krishan Jiwan Kumar and Another Vs Puran Singh and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 144 : (1998) 2 CivCC 226 : (1998) 118 PLR 640 : (1998) 2 RCR(Civil) 103 : (1998) 2 RCR(Civil) 440
Evidence Act, 1872 — Section 65
High Courts06 Feb 1998Dismissed
Maharshi Dayanand University Vs The Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 71
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Feb 1998Dismissed
Municipal Committee Vs Lal Chand
Punjab And Haryana At Chandigarh · (1998) 118 PLR 532
High Courts06 Feb 1998
State Bank of Patiala Vs Northland Sugar Complex Ltd. and others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 45 : (1998) 3 RCR(Civil) 219
Companies Act, 1956 — Section 446, 446(1)
High Courts06 Feb 1998Allowed
Banwari Vs Nagina
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 112 : (1998) 118 PLR 511 : (1998) 2 RCR(Civil) 45
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 18 Rule 2
High Courts06 Feb 1998
Mohinder Singh Randhawa Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 464
High Courts06 Feb 1998Allowed
Rajesh Vs Smt. Anuradha
Punjab And Haryana At Chandigarh · (1998) 118 PLR 812
Hindu Marriage Act, 1955 — Section 24
High Courts06 Feb 1998
Sanwat Ram Vs Gram Panchayat, Village Saidpur
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 659
High Courts06 Feb 1998
Inder alis Indra Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 401
High Courts06 Feb 1998
Maini Pipes (P) Ltd. Vs Delite Industries
Punjab And Haryana At Chandigarh · (1999) 96 CompCas 798 : (1998) 118 PLR 681 : (1998) 2 RCR(Civil) 170
Companies Act, 1956 — Section 446(2), 457, 458A, 468
High Courts06 Feb 1998
Commissioner of Income Tax Vs Ram Lal Babu Lal
Punjab And Haryana At Chandigarh · (1998) 148 CTR 643 : (1998) 234 ITR 776
Income Tax Act, 1961 — Section 143(3), 154, 254(2), 32A, 80HH
High Courts06 Feb 1998
Jagdish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 119 : (1998) 2 RCR(Criminal) 367
High Courts06 Feb 1998Dismissed
Gurdev Singh and Another Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 106 : (1998) 2 CivCC 402 : (1998) 2 ILR (P&H) 116 : (1998) 118 PLR 537 : (1998) 2 RCR(Civil) 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 34 Rule 11, 34 , 34(1), 38